High Courts13 Aug 2007
Ranchi Club Ltd. Vs Chief Commissioner of Central Excise and Service Tax and Others
Jharkhand High Court · (2007) 4 JCR 185
COMPANIES ACT, 1956 — Section 25Finance Act, 1994 — Section 65, 66, 67, 69
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,167 of 1,479
High Courts13 Aug 2007
National Insurance Company Ltd. Vs Shiv Shankar Singh and Others Jyotirmoy Choudhary Vs Snehasis Choudhary and Others
Jharkhand High Court · (2007) 4 JCR 535
High Courts10 Aug 2007
Smt. Geeta Agarwal Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 165
Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 6
High Courts10 Aug 2007Dismissed
Smt. Kusum Bhuwania Vs Vijendra Kumar Goel
Jharkhand High Court · (2007) 4 JCR 158
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 144Specific Relief Act, 1963 — Section 34
High Courts10 Aug 2007Dismissed
Smt. Phulmati Devi Vs Mostt. Jiwasia Devi and Others
Jharkhand High Court · (2008) 56 BLJR 324 : (2007) 4 JCR 176
High Courts10 Aug 2007
Satyapal Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 134
High Courts10 Aug 2007Dismissed
Anil Kumar Mishra Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 146
High Courts10 Aug 2007Allowed
Sanjay Murmu Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 646
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34, 341
High Courts10 Aug 2007Dismissed
State of Bihar (Now Jharkhand) Vs Arun Kumar Saraff and Smt. Sukmini Saraff
Jharkhand High Court · (2007) 4 JCR 148
Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts10 Aug 2007Dismissed
State of Bihar Vs Dr. Durga Bhagat
Jharkhand High Court · (2008) 1 JCR 293
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Aug 2007Dismissed
Gayatri Devi and Others Vs Sukhdeo Prasad Jaiswal and Others
Jharkhand High Court · (2008) 2 AndhWR 40 : (2007) 4 JCR 135
High Courts08 Aug 2007
Aashirbad Construction Private Ltd. Vs Jamshedpur Notified Area Committee and Others
Jharkhand High Court · (2007) 4 JCR 124
Bihar and Orissa Municipal Act, 1922 — Section 193, 359
High Courts08 Aug 2007Dismissed
Baidyanath Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 2929 : (2007) 3 JCR 676
Constitution of India, 1950 — Article 226
High Courts07 Aug 2007Dismissed
Bhola Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 151
High Courts07 Aug 2007
Smt. Sonmat Devi and Others and Smt. Manju Devi and Another Vs Ajay Kumar Sinha and Others
Jharkhand High Court · (2008) 1 AndhWR 45 : (2008) ACJ 2265 : (2007) 4 JCR 56
High Courts06 Aug 2007Dismissed
Ram Rekha Sao and Another Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2011) 1 JCR 474
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3(2), 7
High Courts06 Aug 2007
Surendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 264
High Courts06 Aug 2007Dismissed
Gauri Chakraborty Vs Tata Iron and Steel Co. Ltd. and Others
Jharkhand High Court · (2008) 1 LLJ 920 : (2008) 116 FLR 127 : (2007) 4 JCR 495
Income Tax Act, 1961 — Section 10Payment of Gratuity Act, 1972 — Section 4
High Courts06 Aug 2007Dismissed
Jakir Hussain and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 4 JCR 120
Constitution of India, 1950 — Article 243, 243A, 243M, 243N
High Courts03 Aug 2007Dismissed
Ratan Kumar Gupta, Birendra Kumar Singh and Others, Bharat V. Patel and Shivam Enterprises Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 08 JH CK 0085
Constitution of India, 1950 — Article 14