High Courts24 Aug 2007Allowed
Sarva Deo Singh and Others Vs Ramchandra Singh and Another
Jharkhand High Court · (2008) 56 BLJR 404 : (2008) 1 JCR 535
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,166 of 1,479
High Courts24 Aug 2007Dismissed
Dhanbad Motor Co. and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 1 JCR 529
Constitution of India, 1950 — Article 14, 16
High Courts23 Aug 2007
Amit Raj Enterprises and Others Vs UCO Bank and Others
Jharkhand High Court · (2008) 56 BLJR 894 : (2007) 4 JCR 501
Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts23 Aug 2007
Ranjit Kumar Dokania Vs Ranchi University and Others
Jharkhand High Court · (2008) 56 BLJR 898 : (2008) 1 JCR 119
High Courts23 Aug 2007Dismissed
Oriental Insurance Company Ltd. Vs Mostt. Kaushalya Devi and Others
Jharkhand High Court · (2007) 4 JCR 648
High Courts22 Aug 2007
Commissioner of Income Tax Vs Secretary, Zila Parishad
Jharkhand High Court · (2008) 56 BLJR 442 : (2007) 4 JCR 639
Income Tax Act, 1961 — Section 206, 256(1)
High Courts21 Aug 2007Dismissed
Rameshwar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2007) 08 JH CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts21 Aug 2007
Shankar Kumar Vs State of Jharkhand, Commissioner-cum-Secretary, Department of Commercial Taxes, Government of Jharkhand, Deputy Commissioner, Department of Commercial Taxes and Deputy Commissioner
Jharkhand High Court · (2008) 1 JCR 107
High Courts21 Aug 2007Dismissed
Babulal Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2007) 08 JH CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Aug 2007Allowed
National Insurance Company Ltd. Vs Usha Veena Rani Minz and Another
Jharkhand High Court · (2008) 1 AndhWR 35 : (2007) 4 JCR 10
High Courts20 Aug 2007
Bhavesh Kant Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 649
High Courts17 Aug 2007Dismissed
Deepak Prakash Vs The State of Jharkhand, Secretary of Mines and Geology and Deputy Secretary to the Government Department of Mines and Geology
Jharkhand High Court · (2008) 56 BLJR 169 : (2007) 4 JCR 265
Companies Act, 1966 — Section 10, 9Constitution of India, 1950 — Article 14, 15, 163, 166, 226
High Courts17 Aug 2007Dismissed
Court on its own Motion Vs K.K. Jha 'Kamal'
Jharkhand High Court · (2008) CrLJ 1140
High Courts17 Aug 2007Allowed
Adarsh Paper Board Co. Pvt. Ltd. and Others Vs Bank of India and Others
Jharkhand High Court · (2008) 2 BC 593 : (2008) 56 BLJR 461 : (2008) 1 JCR 236
State Financial Corporations Act, 1951 — Section 29, 30
High Courts17 Aug 2007
Jharkhand Hill Resources Development Society Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 653
High Courts17 Aug 2007
Smt. Uma Kumari Devi and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 68
High Courts14 Aug 2007Allowed
Chandrai Pahariya and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2008) 1 JCR 63
Penal Code, 1860 (IPC) — Section 396
High Courts14 Aug 2007Allowed
Ram Janam Singh @ Ram Janam Kharwar, Shankar Choudhary and Ketar Bhuiyan and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 90
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 342, 364, 366, 376
High Courts13 Aug 2007Allowed
Divisional Manager, National Insurance Co. Ltd. Vs Bijay Kumar Sinha and Smt. Malti Devi
Jharkhand High Court · (2007) 4 JCR 129
Motor Vehicles Act, 1988 — Section 10, 18, 2Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Aug 2007Allowed
Sonia Devi and Gandori Mahto Vs Sanjit Kumar and Others
Jharkhand High Court · (2008) 1 AndhWR 384 : (2008) ACJ 2607 : (2007) 4 JCR 637
Motor Vehicles Act, 1988 — Section 140, 158, 165, 166