High Courts30 Aug 2007
In Re: Indo Australian Hose Manufacturing Private Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 172 : (2008) 84 SCL 68
COMPANIES ACT, 1956 — Section 391, 393, 394
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,165 of 1,479
High Courts30 Aug 2007Allowed
Arun Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 12
Constitution of India, 1950 — Article 14, 21, 311
High Courts30 Aug 2007Dismissed
Shiv Charan Hansda Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 493
High Courts30 Aug 2007Dismissed
Shiv Charan Hansda Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 699
High Courts30 Aug 2007
Oil India Ltd. Vs Neil Rose and Others
Jharkhand High Court · (2008) 4 JCR 34
Motor Vehicles Act, 1988 — Section 173, 173(1)
High Courts30 Aug 2007Allowed
Bhola Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 159
Constitution of India, 1950 — Article 258AGeneral Clauses Act, 1897 — Section 3(60)Notaries Act, 1952 — Section 10, 15, 2, 3, 4
High Courts28 Aug 2007Dismissed
Smt. Anjana Gorai Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 1 JCR 359
High Courts28 Aug 2007
B. Kantamma and Others Vs B. Krishna Reddy
Jharkhand High Court · (2008) 1 JCR 176
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Aug 2007Dismissed
The State of Jharkhand Vs Ajay Kumar Pal Ajay Kumar Pal Vs State of Jharkhand
Jharkhand High Court · (2008) 56 BLJR 613
Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 326, 34, 436
High Courts28 Aug 2007Allowed
St. Thomas School Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 446 : (2007) 4 JCR 482
Jharkhand Education Tribunal Act, 2005 — Section 13, 8, 9
High Courts28 Aug 2007Dismissed
Ajay Kumar Vs Ram Prasad Sahu and Others
Jharkhand High Court · (2008) 1 JCR 109
High Courts28 Aug 2007Dismissed
State of Bihar and Others Vs Sharda Devi
Jharkhand High Court · (2009) 1 JCR 704
Bihar Land Reforms Act, 1950 — Section 30, 4, 4(h)
High Courts28 Aug 2007
Dr. D.S. Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 527
High Courts27 Aug 2007
Commissioner of Income Tax Vs Express Printing Works
Jharkhand High Court · (2008) 298 ITR 285 : (2008) 1 JCR 527
Income Tax Act, 1961 — Section 155, 256
High Courts27 Aug 2007Dismissed
Ram Awatar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 67
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 202, 216Penal Code, 1860 (IPC) — Section 323, 379, 447
High Courts27 Aug 2007Dismissed
The Divisional Manager, United India Insurance Company Limited Vs Md. Aslam Khan and Another
Jharkhand High Court · (2009) ACJ 958 : (2008) 56 BLJR 438 : (2008) 3 JCR 747
High Courts27 Aug 2007
Commissioner of Income Tax Vs Shri Mahabit Prasad Bajaj
Jharkhand High Court · (2008) 217 CTR 233 : (2008) 298 ITR 109 : (2008) 4 JCR 709
Income Tax Act, 1961 — Section 120B, 132, 139, 139(4), 139(5)Penal Code, 1860 (IPC) — Section 420
High Courts27 Aug 2007Allowed
Kamal Kant Singh @ K.K. Sinha and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 74
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 470
High Courts27 Aug 2007
Court On its Own Motion and Bhupendra Singh Anand and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 378
High Courts24 Aug 2007Dismissed
Krishna Pandey and Another Vs Sheo Shankar Pandey and Others
Jharkhand High Court · (2008) 1 JCR 528
Constitution of India, 1950 — Article 227