High Courts14 Sept 2007Dismissed
New India Assurance Company Ltd. and Another Vs Shyam Sunder Hetamsariya and Others
Jharkhand High Court · (2008) 1 JCR 50
Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,163 of 1,479
High Courts13 Sept 2007Dismissed
Raj Kamal Prasad Vs Mosammat Bindu Devi and Others
Jharkhand High Court · (2008) 1 JCR 253
High Courts13 Sept 2007Dismissed
Humayan Azam and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 513
Constitution of India, 1950 — Article 309Police Act, 1861 — Section 12
High Courts13 Sept 2007Dismissed
Hare Ram Singh and Others Vs The Bihar State Co-Operative Milk Producers Federation Ltd. (COMPFED) and Others etc. etc.
Jharkhand High Court · (2008) 56 BLJR 595
Bihar Reorganisation Act, 2000 — Section 41, 42Constitution of India, 1950 — Article 12Multi-State Cooperative Societies Act, 1984 — Section 95(1)
High Courts13 Sept 2007Dismissed
Hare Ram Singh etc. Vs Bihar State Co-operative Milk Producers Federation Ltd. (COMPFED)
Jharkhand High Court · AIR 2008 Jhar 86 : (2008) 1 JCR 13
Bihar Reorganisation Act, 2000 — Section 41, 42Constitution of India, 1950 — Article 12
High Courts12 Sept 2007Dismissed
Laldeo Prasad Singh and Another Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 392
High Courts12 Sept 2007Allowed
Veer Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 234
High Courts12 Sept 2007
Nagendra Baitha and Another Vs Union of India (UOI) and Others Sushil Soren and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 66
High Courts12 Sept 2007
Smt. Reebha Singh Vs Dr. Ashok Kumar Singh
Jharkhand High Court · AIR 2008 Jhar 53 : (2008) 1 JCR 325
Hindu Marriage Act, 1955 — Section 13
High Courts11 Sept 2007
Tata Steel Ltd. and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2008 Jhar 60
Bihar Reorganisation Act, 2000 — Section 62(4)Electricity Act, 2003 — Section 181, 185, 185(2), 56(1), 56(2)Electricity Regulatory Commission Act, 1998 — Section 17, 22(1), 22(2), 29, 45
High Courts11 Sept 2007Dismissed
Ashish Kumar Kar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 348 : (2008) 116 FLR 132 : (2007) 4 JCR 573
High Courts11 Sept 2007Dismissed
Employers in relation to the Management of Giddi Washery of Central Coalfields Limited Vs Their workmen being represented by the Secretary, Bihar Colliery Kamgar Union, Giddi Washery Branch
Jharkhand High Court · (2008) 1 JCR 326
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts11 Sept 2007Dismissed
Kamal Gorai Vs Smt. Menka Gorai and Another
Jharkhand High Court · AIR 2008 Jhar 36 : (2008) 1 DMC 260 : (2007) 4 JCR 575
Hindu Marriage Act, 1955 — Section 17(l)(i)(ia)
High Courts10 Sept 2007Allowed
Dilip Soren Vs The State of Jharkhand
Jharkhand High Court · (2008) CriLJ 1164
Penal Code, 1860 (IPC) — Section 366, 376
High Courts10 Sept 2007Allowed
Sakti Pado Gope and Others Vs The State of Jharkhand
Jharkhand High Court · (2007) 09 JH CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Sept 2007Dismissed
Alcast Engineering Pvt. Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2008) 1 JCR 401
High Courts10 Sept 2007Allowed
Yadu Bansh Singh Vs The Owner of the Truck No. BHO 6847 Sri Pramod Kumar Tapariya and Others
Jharkhand High Court · (2009) ACJ 644 : (2008) 1 JCR 327
Motor Vehicles Act, 1988 — Section 158, 166, 173
High Courts10 Sept 2007Allowed
Bihar State Housing Board and Others Vs Phul Chandra Ram and Others
Jharkhand High Court · (2008) 1 JCR 399
High Courts07 Sept 2007Dismissed
Mahabir Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 354
Constitution of India, 1950 — Article 226
High Courts07 Sept 2007Allowed
Ajay Transport Company Vs The Central Coal Fields Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 87
Constitution of India, 1950 — Article 12, 14, 226