High Courts20 Nov 2008Allowed
Shefali Bala Devya and Gautam Kumar Dubey Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 452
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,099 of 1,479
High Courts19 Nov 2008
Pradeep Kumar Sharma and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 11 JH CK 0065
High Courts19 Nov 2008
Parikha Mehta @ Parikha Prasad Mehta and Another and Satendra Yadav Vs State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 201
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts19 Nov 2008Dismissed
Sandhu Munda and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 202
Chotanagpur Tenancy Act, 1908 — Section 240, 242, 256, 46
High Courts19 Nov 2008
Neelu Kumar alias Neelu Kumari Verma alias Nitu Kumari Vs Birendra Verma
Jharkhand High Court · (2008) 11 JH CK 0050
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498A
High Courts19 Nov 2008Dismissed
Ashok Kumar Singh Vs Pankhrasius Toppo and Another
Jharkhand High Court · (2008) 11 JH CK 0049
High Courts19 Nov 2008Allowed
Akhouri Akhileshwari Charan Lal and Others Vs State of Bihar and Others
Jharkhand High Court · (2009) 1 JCR 193
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts19 Nov 2008Allowed
National Insurance Company Limited Vs Ramjee Pandey and Another
Jharkhand High Court · (2009) ACJ 2301 : AIR 2009 Jhar 77 : (2009) 1 JCR 145
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 149, 166
High Courts18 Nov 2008Dismissed
Rameshwar Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 398
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203Penal Code, 1860 (IPC) — Section 147, 409, 466, 468, 471
High Courts18 Nov 2008
Dr. Prabhu Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0051
High Courts18 Nov 2008
Brahmanand Mineral Water Products Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 11 JH CK 0048
High Courts18 Nov 2008Allowed
Sunil Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 405
Penal Code, 1860 (IPC) — Section 395
High Courts18 Nov 2008
Chetlal Mandal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0027
High Courts18 Nov 2008Dismissed
State of Bank of India Vs Rani Devi and Others
Jharkhand High Court · (2009) 2 JCR 312A
High Courts18 Nov 2008
Palo Kui Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0014
High Courts18 Nov 2008
Mrs. Honey Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0013
High Courts18 Nov 2008
Salim Raza and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 11 JH CK 0012
High Courts18 Nov 2008Dismissed
Dr. (Mrs.) Rafat Ara Vs Ranchi University and Others
Jharkhand High Court · (2009) 1 JCR 166
High Courts17 Nov 2008Dismissed
Suresh Kumar Singh and Another Vs Shyam Nandan Singh and Others
Jharkhand High Court · (2008) 11 JH CK 0067
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Nov 2008Dismissed
Triloki Nath Tripathi Vs Canara Bank and Another
Jharkhand High Court · (2008) 11 JH CK 0066
Limitation Act, 1963 — Section 5