High Courts27 Nov 2008
William Kullu Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0002
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,098 of 1,479
High Courts27 Nov 2008
Gabriel Topno Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0001
High Courts26 Nov 2008
Neeta Narang @ Nita Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 11 JH CK 0055
Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
High Courts26 Nov 2008Dismissed
Smt. Sulo Devi Vs Sitanath Mahto and Others
Jharkhand High Court · (2009) 2 JCR 274
Transfer of Property Act, 1882 — Section 48
High Courts26 Nov 2008
Md. Shamsad Alam Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2008) 11 JH CK 0011
Bihar Regional Development Authorities Act, 1981 — Section 89
High Courts25 Nov 2008Allowed
Shri Bhimendra Kumar Kashyap Vs Manager (Personnel) Steel Authority of India Ltd. and Others
Jharkhand High Court · (2008) 11 JH CK 0072
Hindu Marriage Act, 1955 — Section 11, 12, 16
High Courts25 Nov 2008Dismissed
Anirudha Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0070
High Courts25 Nov 2008
Shri Bhimendra Kumar Kashyap Vs Manager (Personnel), Steel Authority of India Ltd. and Others
Jharkhand High Court · (2008) 11 JH CK 0062
Hindu Marriage Act, 1955 — Section 11, 12, 16, 2
High Courts25 Nov 2008Dismissed
Sheonath Singh Gonjhu Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0058
Constitution of India, 1950 — Article 161, 226, 309
High Courts25 Nov 2008Dismissed
The State of Jharkhand Vs Saryu Prasad Jha and Others
Jharkhand High Court · (2008) 11 JH CK 0045
High Courts24 Nov 2008
Sewak Singh Vs D.M., National Insurance Co. and Others
Jharkhand High Court · (2011) ACJ 826 : AIR 2010 Jhar 90 : (2011) 3 TAC 361
High Courts21 Nov 2008
Shyam Sundar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 439
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23CPenal Code, 1860 (IPC) — Section 120B, 414
High Courts21 Nov 2008Dismissed
Goutam Kumar Ganguly Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 329
High Courts20 Nov 2008Dismissed
I.T.O. Vs Shri Jay Poddar
Jharkhand High Court · (2008) 11 JH CK 0074
Income Tax Act, 1961 — Section 119, 269SS, 271D
High Courts20 Nov 2008Dismissed
Dhupal Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 397
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts20 Nov 2008Dismissed
Madan Lal Agarwal Vs Smt. Sita Devi Khirwal and Others
Jharkhand High Court · AIR 2010 Jhar 7 : (2009) 1 JCR 181
Constitution of India, 1950 — Article 227
High Courts20 Nov 2008Dismissed
Tulsidas Patel and Others Vs Md. Shafique and Another
Jharkhand High Court · (2009) 1 JCR 187
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts20 Nov 2008
Jashmati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 627
High Courts20 Nov 2008Dismissed
Smt. Neela Sangeeta Lakra and Others Vs Jhalko Devi and Others
Jharkhand High Court · (2009) 1 JCR 537
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)(b)
High Courts20 Nov 2008Allowed
Yugeshwar Pandit Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 458