High Courts14 Nov 2008
Yashwant Sharan and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 162
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,100 of 1,479
High Courts14 Nov 2008
Sunil Mittal Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 156
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 477A
High Courts14 Nov 2008Dismissed
Kamla Shankar Dubey Vs The Central Government Industrial Tribunal-cum-Labour Court and Others
Jharkhand High Court · (2009) 120 FLR 525 : (2009) 1 JCR 210
Industrial Disputes Act, 1947 — Section 10, 25FFF
High Courts14 Nov 2008Dismissed
Nagendra Ojha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 208
High Courts14 Nov 2008
Jai Prakash Narayan Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 11 JH CK 0026
High Courts12 Nov 2008Allowed
Arya Kumar Lal Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2009) 1 JCR 163
Bihar Pension Rules, 1950 — Rule 43
High Courts12 Nov 2008Allowed
Suresh Prasad Singh and Others Vs State of Bihar and Another
Jharkhand High Court · (2009) 1 JCR 125
Land Acquisition Act, 1894 — Section 18
High Courts12 Nov 2008Allowed
Ram Naresh Singh and Janardhan Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 168
High Courts12 Nov 2008
Badri Narayan Yadav Vs The State of Bihar and Others
Jharkhand High Court · (2009) 1 JCR 158
Penal Code, 1860 (IPC) — Section 109, 120B, 342, 376
High Courts12 Nov 2008
Chandrasekhar Prasad Vs Soni Nagvanshi
Jharkhand High Court · (2008) 11 JH CK 0037
Constitution of India, 1950 — Article 226, 227
High Courts12 Nov 2008Allowed
Sita Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 18
High Courts12 Nov 2008Dismissed
Shailendra Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 119 FLR 1101 : (2009) 1 JCR 150
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 47
High Courts11 Nov 2008Dismissed
Haranganj Grih Nirman Sahyog Samiti Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 13
High Courts11 Nov 2008Allowed
Bhagwan Lal Vs Sri Arvind Lal and Others
Jharkhand High Court · (2008) 4 JCR 561
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 276
High Courts11 Nov 2008Dismissed
Tapti Sadhu Vs State of Jharkhand and Others
Jharkhand High Court · (2009) CriLJ 1904
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 166, 167, 306, 309, 366
High Courts11 Nov 2008Allowed
Bank of India Vs Aswi Electricals, Rekha Singh and Prof. S.P. Singh
Jharkhand High Court · AIR 2010 Jhar 66 : (2009) 57 BLJR 616 : (2010) CriLJ 2948 : (2009) 1 JCR 444
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, Order 7 Rule 4Contract Act, 1872 — Section 10Limitation Act, 1908 — Article 115, 57
High Courts10 Nov 2008Dismissed
Bharat Coking Coal Ltd. Vs Ramlal Mahto and Others
Jharkhand High Court · (2009) 1 JCR 20
Land Acquisition Act, 1894 — Section 4
High Courts05 Nov 2008Dismissed
Peter Bara Vs The State of Jharkhand, The Revisional Officer-cum-Secretary, Forest and Environment Department, The Deputy Commissioner and The Authorised-Cum-Divisional Forest Officer, Forest Division
Jharkhand High Court · (2009) 1 JCR 543
Forest Act, 1927 — Section 33, 41, 42, 52Penal Code, 1860 (IPC) — Section 414
High Courts25 Oct 2008Allowed
Sri Yudhishthir Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 689
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188, 406, 420, 452
High Courts25 Oct 2008Allowed
Bokaro Steel Employees Co-operative House Construction Society Limited Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 39 : (2009) 1 JCR 141
Constitution of India, 1950 — Article 14, 19, 300ACriminal Procedure Code, 1973 (CrPC) — Section 102Income Tax Act, 1961 — Section 226