COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,101 of 1,479

High Courts25 Oct 2008Allowed

Md. Rahman Vs State of Jharkhand and Others

Jharkhand High Court · (2009) CriLJ 1914 : (2009) 1 JCR 198

Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 20, 33, 41, 42Penal Code, 1860 (IPC) — Section 413, 414, 420

High Courts24 Oct 2008Allowed

Md. Javed Vs State of Jharkhand

Jharkhand High Court · (2008) 4 JCR 688

Coal Mines (Nationalisation) Act, 1973 — Section 30Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts23 Oct 2008Allowed

Shambhu Kumar Gupta Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 10 JH CK 0056

High Courts23 Oct 2008Dismissed

Mathai Marandi, Nandlal Marandi, Suniram Marandi and Mangal Marandi Vs The State of Bihar (now Jharkhand)

Jharkhand High Court · (2008) 10 JH CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34

High Courts23 Oct 2008Dismissed

Court On Its Own Motion Vs State of Jharkhand and Santosh Kumar Singh

Jharkhand High Court · (2009) 1 JCR 74

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 420

High Courts23 Oct 2008Allowed

Smt. Siya Devi Vs Union of India (UOI) and Others

Jharkhand High Court · (2009) 2 JCR 464

High Courts23 Oct 2008

Utsav Flavours Vs The Union of India (UOI) and Others

Jharkhand High Court · (2008) 10 JH CK 0015

High Courts22 Oct 2008Allowed

Rijhu Pahan and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 575

Chotanagpur Tenancy Act, 1908 — Section 71, 71(A), 71A

High Courts22 Oct 2008Dismissed

Employers in relation to the Management of Dhansar Colliery Vs Their Workmen

Jharkhand High Court · (2009) 1 JCR 80

High Courts22 Oct 2008Dismissed

Japendra Kumar Singh Vs The State of Bihar and Others

Jharkhand High Court · (2008) 10 JH CK 0047

High Courts22 Oct 2008Dismissed

Gyanchand Saw and Others Vs The State of Bihar and Others

Jharkhand High Court · (2009) 121 FLR 15 : (2009) 1 JCR 36

Constitution of India, 1950 — Article 14

High Courts22 Oct 2008Allowed

Most. Dulia Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 1 JCR 22

Forest Act, 1927 — Section 33, 52

High Courts22 Oct 2008Allowed

Muddin Mian Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 584

Chotanagpur Tenancy Act, 1908 — Section 71A

High Courts22 Oct 2008Allowed

Muddin Mian Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 584

Chotanagpur Tenancy Act, 1908 — Section 48A, 71A

High Courts22 Oct 2008Dismissed

Mundrika Prasad Singh Vs Union of India (UOI) and Others

Jharkhand High Court · (2009) 2 JCR 324

High Courts22 Oct 2008

Om Prakash Pandey Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 1 JCR 200

High Courts22 Oct 2008Allowed

Deonath Manjhi Vs Central Coalfields Limited and Others

Jharkhand High Court · (2008) 119 FLR 949 : (2008) 4 JCR 578

Constitution of India, 1950 — Article 12, 16Industrial Disputes Act, 1947 — Section 18, 2

High Courts21 Oct 2008Allowed

Raj Kumar Gupta and Manoj Kumar Gupta Vs Birendra Prasad Gupta Raj Kumar Gupta Vs Birendra Prasad Gupta and Another

Jharkhand High Court · (2009) 57 BLJR 686 : (2008) 4 JCR 562

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 12Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 15Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 12, 12(1), 12(3)

High Courts21 Oct 2008Allowed

Jhari Mahto and Others Vs Sagar Mahto and Others

Jharkhand High Court · (2009) 1 JCR 31 : (2010) 2 RCR(Civil) 681

Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7, 7(iv)SUITS VALUATION ACT, 1887 — Section 8

High Courts20 Oct 2008

Dipak Chourasia @ Deepak Kumar Chourasia Vs State of Jharkhand

Jharkhand High Court · (2009) 1 JCR 52

Forest Act, 1927 — Section 21, 26, 33Penal Code, 1860 (IPC) — Section 34, 379, 411