High Courts16 Oct 2008Dismissed
Sayeedur Rahman Vs Noushaba Shaheen
Jharkhand High Court · (2008) 4 JCR 582
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,103 of 1,479
High Courts16 Oct 2008Dismissed
Employer in Relation to the Management of Life Insurance Corporation of India Vs The Union of India (UOI) and Others
Jharkhand High Court · (2009) 1 JCR 413
Industrial Disputes Act, 1947 — Section 10, 2LIFE INSURANCE CORPORATION ACT, 1956 — Section 2, 25F, 33C, 48, 49
High Courts16 Oct 2008Allowed
Basant Kumar Keshari Vs Vinod Kumar Keshari and Others
Jharkhand High Court · (2008) 4 JCR 590
High Courts16 Oct 2008
Kirtya Nand Mishra Vs Santhal Parganas Gramin Bank and Others
Jharkhand High Court · (2009) 1 JCR 102
High Courts15 Oct 2008
Hari Kishore Chaudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 856
High Courts15 Oct 2008
Ramdeo Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 10 JH CK 0057
High Courts15 Oct 2008
Dr. Vikramaditya Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 140
High Courts15 Oct 2008
Jayatri Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 854
High Courts15 Oct 2008Dismissed
Md. Gulab and Others Vs H.H. Rahman and Others
Jharkhand High Court · (2008) 10 JH CK 0019
Constitution of India, 1950 — Article 227
High Courts15 Oct 2008
Dinesh Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 136
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 13, 409, 420, 465Prevention of Corruption Act, 1988 — Section 13
High Courts29 Sept 2008Dismissed
Muzaffar Alim and Others Vs Usman Khan and Another
Jharkhand High Court · (2009) 1 JCR 184
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts29 Sept 2008Dismissed
Panchdeo Singh Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2009) 57 BLJR 635 : (2009) 1 JCR 138
Penal Code, 1860 (IPC) — Section 149, 302
High Courts29 Sept 2008Dismissed
Damodar Indra Guru Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 204
High Courts29 Sept 2008Dismissed
Puran Chand Bhagat Vs Smt. Usha Devi and Others
Jharkhand High Court · (2009) 57 BLJR 654 : (2009) 1 JCR 177
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
High Courts29 Sept 2008Allowed
Uma Pada Rewani Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 175
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 7, 9
High Courts29 Sept 2008Dismissed
Chandan Kumar Vs Branch Manager, State Bank of India and Others
Jharkhand High Court · (2009) 1 JCR 182
High Courts29 Sept 2008
Arun Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 191
High Courts25 Sept 2008Allowed
Bishop's School and Another Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2008) 119 FLR 946 : (2009) 1 JCR 95 : (2009) 1 LLJ 693
Factories Act, 1948 — Section 2, 85
High Courts25 Sept 2008
Urmila Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 610
Bihar Forest Service Rules, 1953 — Rule 4(2), 5
High Courts25 Sept 2008Dismissed
Raj Kumar Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 613 : (2009) 1 JCR 172