COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,104 of 1,479

High Courts25 Sept 2008

Chhotelal Sao and Others Vs Bhim Rabidas and Another

Jharkhand High Court · (2008) 09 JH CK 0032

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145

Read judgment

High Courts25 Sept 2008Allowed

Mohan Toppo and Others Vs Sanjay Munda and Others

Jharkhand High Court · (2009) 57 BLJR 649 : (2009) 1 JCR 390

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227

Read judgment

High Courts25 Sept 2008Allowed

Bhushan Enterprises and Laxmi Enterprises Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 2 JCR 359

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7

Read judgment

High Courts25 Sept 2008

Bhola Mahamarik Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 09 JH CK 0003

Read judgment

High Courts24 Sept 2008

Sankari Masomat and Another Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) CriLJ 1445

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts24 Sept 2008

Bharteshwar Narain Lal Das Vs State of Jharkhand

Jharkhand High Court · (2009) CriLJ 1015

Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)

Read judgment

High Courts24 Sept 2008

Dudheshwar Mahto Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 1 JCR 174

Read judgment

High Courts24 Sept 2008

Rama Shankar Prasad Vs State of Jharkhand

Jharkhand High Court · (2008) 09 JH CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 420

Read judgment

High Courts24 Sept 2008

Ram Chandra Jaiswal Vs M.S.T.C. Ltd. A Government of India Enterprise and Others

Jharkhand High Court · (2008) 4 JCR 489

Constitution of India, 1950 — Article 12

Read judgment

High Courts24 Sept 2008Allowed

Vinod Kumar Varman and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 57 BLJR 651 : (2009) 1 JCR 407

Constitution of India, 1950 — Article 19(1)

Read judgment

High Courts24 Sept 2008

Maju Kumari Singh @ Smt. Manju Singh Vs Avinash Kumar Singh

Jharkhand High Court · AIR 2009 Jhar 35 : (2009) 1 JCR 400

Dowry Prohibition Act, 1961 — Section 3, 4Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 23

Read judgment

High Courts24 Sept 2008Allowed

Santosh Kumar Dubey Vs Steel Authority of India Ltd. and Others

Jharkhand High Court · (2009) 1 JCR 110

Land Acquisition Act, 1894 — Section 12

Read judgment

High Courts23 Sept 2008Dismissed

Rabhan Hembram Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 09 JH CK 0117

Read judgment

High Courts23 Sept 2008

Jogendra Singh Vs State of Jharkhand and Mahabir Bhagat

Jharkhand High Court · (2009) 57 BLJR 427 : (2009) 1 JCR 343

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Payment of Wages Act, 1936 — Section 15, 2Penal Code, 1860 (IPC) — Section 406, 417, 419, 420

Read judgment

High Courts23 Sept 2008

Carefull Kandeyang Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 57 BLJR 307 : (2008) 4 JCR 494

Read judgment

High Courts23 Sept 2008Dismissed

Dr. Shamma Begum Vs The Bihar College Service Commission and Others

Jharkhand High Court · (2009) 1 JCR 417

Constitution of India, 1950 — Article 226

Read judgment

High Courts23 Sept 2008

Braj Bhuthan Singh Vs Dwarika Ram and Others

Jharkhand High Court · (2008) 09 JH CK 0011

Read judgment

High Courts23 Sept 2008Dismissed

Om Prakash Pathak Vs State of Jharkhand

Jharkhand High Court · (2008) 09 JH CK 0010

Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13

Read judgment

High Courts22 Sept 2008Dismissed

Jharkhand State Electricity Board Vs Naveen Kumar Singh and Others

Jharkhand High Court · (2009) 1 JCR 383

Electricity (Supply) Act, 1948 — Section 79

Read judgment

High Courts22 Sept 2008

Salika Bibi Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 09 JH CK 0101

Penal Code, 1860 (IPC) — Section 302

Read judgment