High Courts12 Sept 2008Allowed
Smt. Dukhini Giri Pradhan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 461
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,106 of 1,479
High Courts12 Sept 2008
Raushan Kumar Ray Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 618
Criminal Procedure Code, 1973 (CrPC) — Section 173Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts12 Sept 2008Dismissed
Pradip Rubber Industries Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2009) 57 BLJR 440 : (2008) 4 JCR 455
Constitution of India, 1950 — Article 12, 226Contract Act, 1872 — Section 62State Financial Corporations Act, 1951 — Section 29
High Courts10 Sept 2008Dismissed
Smt. Siya Devi Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 2 JCR 389
High Courts10 Sept 2008
Sanjay Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 316 : (2008) 4 JCR 257
High Courts10 Sept 2008
Dr. Fakir Chand Hembram @ Phakir Chand Hembram Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 245
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13
High Courts10 Sept 2008
Md. Nazim, Aydhya Prasad Singh, Om Prakash Pandey and Balkrishna Gope Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 279
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9
High Courts10 Sept 2008
Tara Pratap Ram and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 274
High Courts10 Sept 2008
Indo Asahi Glass Co. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 80
Payment of Gratuity Act, 1972 — Section 13, 14
High Courts10 Sept 2008Dismissed
The New India Assurance Co. Ltd. Vs Jashoda Devi and Others Jashoda Devi and Others Vs Dinsh Saw and Another
Jharkhand High Court · (2009) ACJ 1825 : (2008) 4 JCR 285
High Courts10 Sept 2008
Country Cement Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 4 JCR 291
Electricity Act, 2003 — Section 126, 135Penal Code, 1860 (IPC) — Section 379
High Courts10 Sept 2008Dismissed
Synergy Polypacks Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 4 JCR 282
Electricity Act, 2003 — Section 126, 127, 135Penal Code, 1860 (IPC) — Section 379
High Courts10 Sept 2008
Ramayan Prasad Singh Vs The State of Bihar and Others
Jharkhand High Court · (2008) 4 JCR 438
High Courts10 Sept 2008Dismissed
Niranjan Behra Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 09 JH CK 0027
High Courts09 Sept 2008Allowed
Gyatri Devi and Others Vs Baijnath Sahu and Another
Jharkhand High Court · (2009) ACJ 2146 : (2009) 57 BLJR 627 : (2008) 4 JCR 680
Bihar Motor Vehicles Rules, 1992 — Rule 239Motor Vehicles Act, 1988 — Section 109, 168, 169, 169(3), 195
High Courts09 Sept 2008Dismissed
Utsav Flavours, (a Unit of Hotel Amarjeet Pvt. Ltd.) Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 4 JCR 288
High Courts09 Sept 2008Dismissed
Tisco Mazdoor Union Vs Tata Iron and Steel Company Ltd.
Jharkhand High Court · (2008) 4 JCR 531
High Courts09 Sept 2008Dismissed
Pramod Kumar Jha @ P.K. Jha Vs State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 327 : (2009) 1 JCR 680
Criminal Procedure Code, 1973 (CrPC) — Section 154 , 155, 156, 157Penal Code, 1860 (IPC) — Section 201, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts09 Sept 2008Dismissed
Divisional Manager, L.I.C. of India and Another Vs Most. Mohini
Jharkhand High Court · (2008) 09 JH CK 0001
Insurance Act, 1938 — Section 45
High Courts08 Sept 2008Dismissed
Abdul Khalique Vs The Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 630 : (2008) 119 FLR 623 : (2008) 4 JCR 635