High Courts21 Aug 2026Dismissed
Manish Kumar Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 0211
IPC-Section 471, 419, 420, 467, 468, 120(B)
COURT ARCHIVE
Jharkhand High Court judgments, 2026
922 judgments · page 14 of 47
High Courts20 Aug 2026Allowed
Mamlat Sk. @ Mamlat Sheikh Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2691
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 420, 415
High Courts20 Aug 2026Allowed
Sajid Khan @ Md. Sajid Khan Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2690
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 503B.N.S., 2023-Section 281/106(1)Jharkhand Motor Vehicle Accident Claims Tribunal, 2019-Rule 6
High Courts20 Aug 2026Allowed
Kameshwar Prasad @ Kameshwar Pd. Sahu @ Kameshwar Prasad Saw & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2687
B.N.S.S., 2023-Section 528Indian Penal Code-Sections 420, 406/34, 406, 34
High Courts20 Aug 2026Dismissed
Road Construction Department, Government Of Jharkhand Vs Ramky Infrastructure Limited
Jharkhand High Court · (2026) 08 JH CK 2712
Arbitration and Conciliation Act, 1996-Section 16, 29A, 34, 37, 4, 16(6), 20, 20(1), 20(2), 20(3)Constitution of India-Article 226
High Courts20 Aug 2026Allowed
Parmeshwar Yadav Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2709
IPC-Section 427, 323, 341, 379SC/ST (Prevention of Atrocities Act)-Section 3(x)Cr.P.C.-Section 313, 154
High Courts20 Aug 2026Allowed
Meghu Rai @ Megha Rai Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2707
I.P.C.-Section 376
High Courts20 Aug 2026
Bijay Goswami Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2705
IPC-Section 366A, 363, 366-AProbation of Offenders Act, 1958-Section 4
High Courts20 Aug 2026Dismissed
Rajendra Yadav & Anr. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2677
I.P.C.-Sections 304 part-II/34, 323, 341, 304 part-II, 147, 304/34
High Courts20 Aug 2026Allowed
XXX & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2678
BNS, 2023-Section 126(2), 115(2), 117(2), 118(1), 109(1), 76, 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts20 Aug 2026
Dharmendra Saw Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2679
BNS, 2023-Section 303(2), 317(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts20 Aug 2026Dismissed
Md. Jasim @ Fechu @ Seikhk Jashim Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2680
IPC-Section 307, 323, 341, 325, 34, 307/149
High Courts20 Aug 2026Allowed
Dhirendra Kumar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2681
BNS, 2023-Section 317(5)Mines and Minerals (Development and Regulation) Act, 1957-Sections 4/21Jharkhand Mines and Mineral Concession Rules, 2004-Section 54
High Courts20 Aug 2026Dismissed
Samir Kumar Choudhary Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2682
P.C. Act, 1988-Sections 7, 13(1)(d), 13(2), 20
High Courts20 Aug 2026Dismissed
Sanjay Nayak Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2683
I.P.C-Sections 376
High Courts20 Aug 2026Dismissed
Tabis Siraz @ Tabis @ Tabij Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2684
BNS, 2023-Section 111(3), 308(3), 308(4), 62, 61(2)Arms Act-Section 25(1-B)(a), 25(5) and 26(2) and 35
High Courts20 Aug 2026Allowed
Kundan Kumar Pandey & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2685
BNS, 2023-Section 115(2), 126(2), 79, 74, 303(2), 292, 352, 351(2), 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts20 Aug 2026Dismissed
Bina Kumari @ Bina Sharma Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2704
BNSS, 2023-Section 528Indian Forest Act, 1927-Section 33, 30Bihar Amendment Act, 1989
High Courts20 Aug 2026Allowed
Lukas Tirkey @ Lucas Tirkey Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2703
I.P.C.-Sections 409, 468, 469, 471, 463Cr.P.C.-Section 313
High Courts20 Aug 2026Partly Allowed
Javed Alam & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2694
Indian Penal Code-Section 387, 386, 386/34, 387/34