COURT ARCHIVE

Jharkhand High Court judgments, 2026

922 judgments · page 15 of 47

High Courts20 Aug 2026Allowed

Isha Tudu @ Pele Manjhi @ Pele Vs The State Of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 2695

IPC-Sections 147, 148, 149, 341, 323, 307, 353, 332, 333, 337, 393, 448, 427, 506, 120BArms Act-Section 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)

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High Courts20 Aug 2026Allowed

Yogendra Saw @ Yogendra Sao Vs The State of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 2696

IPC-Sections 323/149, 341/149, 504/149 & 353/149, 353/149, 504/149, 147, 149, 323, 341, 353, 427, 504, 506Cr.P.C.-Section 313

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High Courts20 Aug 2026Allowed

Anmol Mahato & Ors. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 2697

I.P.C.-Sections 419, 467, 468, 120B, 420, 471, 120-BCr.P.C.-Section 313

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High Courts20 Aug 2026Allowed

Smt. Anita Bhakat Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 08 JH CK 2698

I.P.C.-Sections 498A, 323

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High Courts20 Aug 2026Dismissed

Md. Ektaz Ansari Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 2699

IPC-Sections 498A, 323, 341, 342, 307, 504/34, 323/34D.P. Act-Section 3 and 4Cr.P.C.-Section 313

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High Courts20 Aug 2026Dismissed

Dulal Chatterjee Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 2700

Negotiable Instruments Act-Section 138, 118 and 139Cr.P.C-Section 313

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High Courts20 Aug 2026Disposed Of

Mamta Kumari Vs Shubham Kumar

Jharkhand High Court · (2026) 08 JH CK 0212

Family Courts Act, 1984-Section 19(1), 14Code of Civil Procedure-Order XIV Rule 1Indian Penal Code-Sections 498A, 354/34

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High Courts19 Aug 2026Dismissed

Balbir Choudhary & Ors. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 2693

Code of Criminal Procedure, 1973-Section 482

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High Courts19 Aug 2026Allowed

Santosh Kumar & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 2692

BNS, 2023-Section 303(2), 317(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)

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High Courts19 Aug 2026Dismissed

Praveen Kumar @ Praveen Kumar Gupta Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 08 JH CK 2689

Code of Criminal Procedure-Section 482, 144

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High Courts19 Aug 2026Disposed Of

Varsha Srivastava & Anr. Vs Kishore Kumar Rajak

Jharkhand High Court · (2026) 08 JH CK 2688

Cr.P.C.-Section 482Domestic Violence Act

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High Courts19 Aug 2026Disposed Of

Kartik Jha & Anr. Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 08 JH CK 2686

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High Courts19 Aug 2026Dismissed

Shatrughan Kumar Shatru Vs The State Of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 2711

I.P.C.-Sections 147, 353, 332, 149, 341, 323, 333, 307, 452, 477, 354, 342, 427Probation of Offenders Act, 1958-Section 4

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High Courts19 Aug 2026Dismissed

Bernard Ekka Vs State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 08 JH CK 2710

Indian Penal Code-Section 324, 148, 447, 109, 427, 307, 34, 334Code of Criminal Procedure, 1973-Section 357 (1), 313

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High Courts19 Aug 2026Disposed Of

The State Of Jharkhand & Ors. Vs Tarkeshwar Prasad Singh & Anr.

Jharkhand High Court · (2026) 08 JH CK 2708

Jharkhand Pension Rules, 2000-Rule 43(b)Constitution of India-Article 300A, 20(2)

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High Courts19 Aug 2026Dismissed

National Insurance Co. Ltd. Vs Zubaida Khatoon & Anr.

Jharkhand High Court · (2026) 08 JH CK 2706

Motor Vehicles Act, 1988-Section 163-A, Second Schedule, 140, 166, 171Code of Civil Procedure-Order XLI Rule 33

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High Courts18 Aug 2026Allowed

Jhari Ganjhu & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 3815

Indian Forest Act-Section 33(1)(C)Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482(2)

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High Courts18 Aug 2026Dismissed

Saheb Alam @ Saheb Afridi Vs The State Of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 3816

BNS, 2023-Section 126(1), 109, 118(1), 352, 351(2), 351(3), 117(2)

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High Courts18 Aug 2026Allowed

Md. Imran & Anr. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 3817

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Section 506, 498A

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High Courts18 Aug 2026Allowed

Baijnath Rai @ Baidya Nath Roy Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 08 JH CK 3818

Code of Criminal Procedure-Section 482, 156(3)Indian Penal Code-Sections 323 and 448, 323/448, 323, 448

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