High Courts05 Jan 2026Allowed
Sunil Kumar Paswan @ Sunil Paswan @ Sunil Jee Vs State Of Jharkhand, through ACB (Vigilance)
Jharkhand High Court · (2026) 01 JH CK 1690
Prevention of Corruption (Amendment) Act, 2018- Section 7(a)
COURT ARCHIVE
Jharkhand High Court judgments, 2026
922 judgments · page 47 of 47
High Courts05 Jan 2026Allowed
Akhtar Parwez Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1689
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Indian Penal Code, 1860- Section 34, 120B, 420, 467, 468, 471