High Courts01 Jul 2019Dismissed
Gaya Sahu Vs Shanti Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0070
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 51 of 71
High Courts01 Jul 2019Dismissed
Radha Mohan Shaw And Ors Vs Kapildeo Sharma
Jharkhand High Court · (2019) 07 JH CK 0069
Code Of Civil Procedure, 1908 — Section 100
High Courts01 Jul 2019Dismissed
Zelekha Bewa And Ors Vs State Of Jharkhand the Deputy Commissioner, Sahibganj
Jharkhand High Court · (2019) 07 JH CK 0068
Code Of Civil Procedure, 1908 — Section 100
High Courts01 Jul 2019Dismissed
Alok Kisku Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0067
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts01 Jul 2019Dismissed
Divisional Manager, MAGMA HDI, General Insurance Co. Ltd. Registered Office Magma House, Kolkata Vs Anita Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0066
High Courts01 Jul 2019Allowed
Pinki Devi Vs Aditya Kumar Chandel
Jharkhand High Court · (2019) 07 JH CK 0065
High Courts01 Jul 2019
Hardeo Prasad Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0064
Negotiable Instrument Act, 1881 — Section 138
High Courts01 Jul 2019Dismissed
Rama Shankar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0063
Indian Penal Code, 1860 — Section 222, 224, 225(A)Criminal Law Amendment Act, 1932 — Section 17Code Of Criminal Procedure, 1973 — Section 154, 156, 161, 162, 173(2), 173(8), 218, 218(1), 219, 220, 221, 223, 319, 482
High Courts01 Jul 2019
Karan Chandra Hembrom Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0062
Contempt Of Court’s Act, 1971 — Section 2(c), 12
High Courts01 Jul 2019Allowed
Pintu Dangi @ Pintu Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17(ii), 35, 37
High Courts01 Jul 2019Allowed
Harish Chandra Tiwary Vs State Of Jharkhand & Anr
Jharkhand High Court · (2019) 07 JH CK 0060
Indian Penal Code, 1860 — Section 120B, 406, 420, 506Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Jul 2019Dismissed
Bhanu Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0059
Motor Vehicle Act, 1988 — Section 2(30)
High Courts01 Jul 2019Disposed Of
Shahina Praveen Vs State Of Jharkhand & Ors
Jharkhand High Court · (2019) 07 JH CK 0058
High Courts01 Jul 2019Disposed Of
Ajit Narayan Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0057
High Courts01 Jul 2019Disposed Of
Mangra Bhuiyan And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0056
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2019Disposed Of
Shatrughan Prasad Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0055
High Courts01 Jul 2019Disposed Off
Vinay Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0019
Irregularly Appointed And Working Staffs under Government Of Jharkhand Services Regularisation Rules, 2015 — Rule 3(Biii)
High Courts01 Jul 2019Allowed
Devi Lal Hansda And Ors Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 07 JH CK 0018
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Evidence Act, 1872 — Section 24, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Jul 2019Allowed
Sanatan Murmu @ Sonatan Murmu Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0017
Indian Penal Code, 1860 — Section 376
High Courts26 Jun 2019Disposed of
Md. Mustakim Mian Vs State Of Jharkhand And Ors
Jharkhand High Court · (2011) 1 JLJR 445
National Highway Act, 1956 — Section 3(h)(4)Constitution Of India, 1950 — Article 226