High Courts02 Jul 2019Dismissed
Maqsud Ali @ Maqsood Ali Vs Rana Zarin And Ors
Jharkhand High Court · (2019) 07 JH CK 0088
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 50 of 71
High Courts02 Jul 2019Allowed
Arun Bara Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0087
Indian Penal Code, 1860 — Section 302, 354Prevention Of Witch Practices Act, 1999 — Section 3, 4
High Courts02 Jul 2019Allowed
Chamru Kumhar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0086
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 161
High Courts02 Jul 2019
Balram Pal And others Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0085
High Courts02 Jul 2019
Kushar Sao @ Rajendra Sao And others Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0084
High Courts02 Jul 2019Dismissed
Munna Kumar Yadav @ Badhot @ Baghot And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0083
Indian Penal Code, 1860 — Section 34, 201, 302, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 27
High Courts02 Jul 2019Allowed
Central Coalfields Limited, Ranchi Vs Piyashi Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0082
High Courts02 Jul 2019Disposed Off
Ashok Kumar Singh Vs Vinoba Bhave University And Ors
Jharkhand High Court · (2019) 07 JH CK 0016
High Courts02 Jul 2019Dismissed
Bisheswar Ram Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0015
Right To Information Act, 2005 — Section 6, 6(3), 7, 7(1), 19, 20, 20(1)Constitution Of India, 1950 — Article 226
High Courts01 Jul 2019Disposed Of
Awadhesh Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0081
High Courts01 Jul 2019Dismissed
Rakesh Kumar Choudhary @ R.K. Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0080
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 227, 319
High Courts01 Jul 2019Dismissed
Ram Prasad Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0079
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts01 Jul 2019Dismissed
Bharat Sevashram Sangha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0078
Payment Of Gratuity Act, 1972 — Section 2(A)(1), 2(e), 4
High Courts01 Jul 2019Allowed
Employers In relation To the Management Of Bhelatand Colliery Of M/s Tata Iron And Steel Company Limited Vs Workman represented by Ram Ratan Singh Joint General Secretary
Jharkhand High Court · (2019) 07 JH CK 0077
Industrial Disputes Act, 1947 — Section 10(1d), 10(2A)
High Courts01 Jul 2019Allowed
Sonali Mukherjee @ Sonali Mukharjee Vs Union Of India & Ors
Jharkhand High Court · (2019) 07 JH CK 0076
High Courts01 Jul 2019Dismissed
Koyla Ispat Mazdoor Panchayat Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0075
Industrial Disputes Act, 1947 — Section 10
High Courts01 Jul 2019Disposed Of
M/s S.K. Stone Works And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0074
Rajasthan Public Demands Recovery Act, 1952 — Section 9
High Courts01 Jul 2019Allowed
Bashishtha Narayan Suman And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0073
Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(viii), 3(x), 14AIndian Penal Code, 1860 — Section 34, 323, 341, 406, 420, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 18
High Courts01 Jul 2019Dismissed
Ramautar Prasad And Ors Vs Sewak Sao And Ors
Jharkhand High Court · (2019) 07 JH CK 0072
Code Of Civil Procedure, 1908 — Section 96, 100
High Courts01 Jul 2019Dismissed
Loak Nath Sao And Ors Vs State Of Jharkhand represented by Deputy Commissioner And Ors
Jharkhand High Court · (2019) 07 JH CK 0071
Code Of Civil Procedure, 1908 — Section 100