High Courts05 Jul 2019Disposed Of
New India Assurance Co. Ltd Vs Meena Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0120
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 48 of 71
High Courts05 Jul 2019Dismissed
Manager, New India Assurance Co. Ltd Katras Road, P.O. & P.S. Bank More Dhanbad Vs Nasim Ansari And Ors
Jharkhand High Court · (2019) 07 JH CK 0119
High Courts05 Jul 2019Dismissed
United India Insurance Co. Ltd. Deoghar Vs Dropadi Debya And Ors
Jharkhand High Court · (2019) 07 JH CK 0118
Motor Vehicles Act, 1988 — Section 140, 168Code Of Criminal Procedure, 1973 — Section 161
High Courts05 Jul 2019Disposed Of
Jamun Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0117
Indian Penal Code, 1860 — Section 323, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 153(3), 357(1)(c)Probation Of Offenders Act, 1958 — Section 4
High Courts05 Jul 2019Dismissed
Saluja Spares, Matkuria Vs Bhagwan Kelanka
Jharkhand High Court · (2019) 07 JH CK 0116
High Courts05 Jul 2019Dismissed
Workman Krishndeo Prasad Yadav Vs Employer In relation to the Management Of East Basuria Colliery, M/s. Bharat Coking Caol Limited, Dhanbad
Jharkhand High Court · (2019) 07 JH CK 0115
Industrial Disputes Act, 1972 — Section 10
High Courts05 Jul 2019
Arjun Saw And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0114
Chhotanagpur Tenancy Act, 1908 — Section 71A, 217Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Disposed Of
Koyla Ispat Mzdoor Panchayat Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0113
Industrial Disputes Act, 1947 — Section 2(s), 10, 10(1), 10(1)(c), 12(5)Constitution Of India, 1950 — Article 226, 227
High Courts05 Jul 2019Dismissed
Chandan Kumar Choudhary Vs State Of Jharkhand & Anr
Jharkhand High Court · (2019) 07 JH CK 0112
High Courts05 Jul 2019Allowed
Harsh Singh son Of Late Sanjay Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0111
Indian Penal Code, 1860 — Section 120B, 302, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161
High Courts05 Jul 2019Allowed
Balram Kumar @ Rahul Singh @ Sanjay Rout Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0110
Indian Penal Code, 1860 — Section 406
High Courts05 Jul 2019
Arjun Mahto & Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0109
High Courts05 Jul 2019Allowed
Nistar Minz, S/o Late Abraham Minz Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0108
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 423, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 11, 12, 13, 13(2), 13(1)(c)(d), 15Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts05 Jul 2019Dismissed
M/s. Ashoka Hosiery Mills Vs Steel Authority Of India Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0107
Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts05 Jul 2019Allowed
Vikash Ranjan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0106
Contract Labour (Regulation And Abolition) Act, 1970 — Section 2(1)(c), 12(1), 12, 23, 24, 25, 26, 27Negotiable Instruments Act, 1881 — Section 141, 142, 142(1)
High Courts05 Jul 2019Dismissed
M/s KEM & PCR Joint Venture firm Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0105
Income Tax Act, 1961 — Section 40A(2)(b)Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Dismissed
Prasadi Sao Vs Rajendra Prasad Sao And Ors
Jharkhand High Court · (2019) 07 JH CK 0104
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 43 Rule 1(S), Order 43 Rule 1(R)(S)Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Basant Lal Saw Vs Raj Kishore Saw And Ors
Jharkhand High Court · (2019) 07 JH CK 0103
Code Of Civil Procedure, 1908 — Order 40 Rule 1Constitution Of India, 1950 — Article 227
High Courts05 Jul 2019Dismissed
Aabid Ansari And Ors Vs State Of Jharkhand And
Jharkhand High Court · (2019) 07 JH CK 0102
Bihar Land Reforms Act, 1950 — Section 3, 4, 4(a), 4(b), 4(c), 4(h), 5, 6(1), 7Bihar Holdings (Maintenance Of Record) Act, 1973 — Section 14, 16, 17Constitution Of India, 1950 — Article 226
High Courts05 Jul 2019Disposed Of
Ram Chandra Dhan Rai Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0101
Indian Penal Code, 1860 — Section 406, 420Probation Of Offenders Act, 1958 — Section 4