COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 49 of 71

High Courts05 Jul 2019Allowed

M/s Shriram Transport Finance Company Ltd Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0100

Negotiable Instrument Act, 1881 — Section 138, 142, 142(1), 142(2), 142A(3)Code Of Criminal Procedure, 1973 — Section 201

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High Courts05 Jul 2019Dismissed

Muneshwar Yadav Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0099

Indian Penal Code, 1860 — Section 201, 409, 467, 468, 471, 477(A)Code Of Criminal Procedure, 1973 — Section 313

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High Courts05 Jul 2019Allowed

Mantosh Kumar Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0098

Juvenile Justice Care And Protection Of Children) Act, 2000 — Section 7Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(b)

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High Courts05 Jul 2019Dismissed

Krishna Pada Mahto Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0008

Jharkhand Minor Mineral Concession Rule, 2004 — Rule 9(1)(b), 9(1)(d), 9(1)(e)Constitution Of India, 1950 — Article 226

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High Courts05 Jul 2019Partly Allowed

Central coalfields Limited Vs Most Charki Devi And Ors

Jharkhand High Court · (2019) 07 JH CK 0007

Land Acquisition Act, 1894 — Section 4, 18, 54

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High Courts03 Jul 2019Disposed Off

Ashok Kumar And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0014

Jharkhand Service Code, 2001 — Rule 103

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High Courts03 Jul 2019Dismissed

Md. Rabbani Mian Vs Union Of India And Ors

Jharkhand High Court · (2019) 07 JH CK 0013

Constitution Of India, 1950 — Article 226

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High Courts03 Jul 2019Disposed Off

M/S. Metal Om Technik Pvt. Ltd Vs Jharkhand Bijli Vitran Nigam Limited And Ors

Jharkhand High Court · (2019) 07 JH CK 0012

Electricity Act, 2003 — Section 42(5)Constitution Of India, 1950 — Article 226

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High Courts03 Jul 2019Dismissed

IL & FS Engineering & Construction Company Limited Vs Jharkhand Bijli Vitran Nigam Limited And Ors

Jharkhand High Court · (2019) 07 JH CK 0011

Insolvency And Bankruptcy Code, 2016 — Section 14Constitution Of India, 1950 — Article 226

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High Courts03 Jul 2019Allowed/ Disposed Off

State Of Jharkhand Vs Jharkhand Medical And Public Health Employees Association And Ors

Jharkhand High Court · (2019) 07 JH CK 0010

Constitution Of India, 1950 — Article 226

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High Courts03 Jul 2019Dismissed/ Disposed Off

State Of Jharkhand And Ors Vs Daisy Kongari And Ors

Jharkhand High Court · (2019) 07 JH CK 0009

Constitution Of India, 1950 — Article 14, 16

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High Courts02 Jul 2019Allowed

Employers In relation to the Management Of Bank Of India, Jharia Branch, Dhanbad Vs Subhas Saw

Jharkhand High Court · (2019) 07 JH CK 0097

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High Courts02 Jul 2019Dismissed

Satya Pal Chawla And Ors Vs Parmanand Singh

Jharkhand High Court · (2019) 07 JH CK 0096

Jharkhand Buildings (Lease, Rent & Eviction) Control Act, 2011 — Section 9, 9(1), 10, 10(1), 11, 11(5), 12, 12(3), 16, 16(3), 26, 36Constitution Of India, 1950 — Article 226

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High Courts02 Jul 2019Dismissed

M/s Central Coalfields Limited Vs Bishun Ram

Jharkhand High Court · (2019) 07 JH CK 0095

Industrial Disputes Act, 1947 — Section 10(1)(d), 11, 11(A)Industrial Employment (Standing Orders) Act, 1946 — Section 10(a)

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High Courts02 Jul 2019Dismissed

Suman Kumar Bajpai Vs Govind Prasad Dalmia And Ors

Jharkhand High Court · (2019) 07 JH CK 0094

Limitation Act, 1963 — Section 58Benami Transaction Prohibition Act, 1988 — Section 4Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(1)(d)

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High Courts02 Jul 2019Allowed