High Courts21 Jun 2019Dismissed
Sagarika Das Vs Union Of India And Ors
Jharkhand High Court · (2019) 06 JH CK 0001
Central Civil Services (Leave) Rules, 1972 — Rule 43(4)(b)
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 52 of 71
High Courts19 Jun 2019Dismissed
Bijay Nath Verma Vs SAIL/Bokaro Steel Plant And Ors
Jharkhand High Court · (2019) 06 JH CK 0003
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(A)(2)Constitution Of India, 1950 — Article 14, 226
High Courts19 Jun 2019Allowed
Taslim Mian son Of late Kasim Mian And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0002
Chotanagpur Tenancy Act, 1908 — Section 75, 84, 87, 87(2), 90Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Allowed
Ram Lakhan Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 34, 302, 325, 342
High Courts18 Jun 2019Disposed Off
Toshleshwar Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0011
Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Dismissed
Ram Prasad Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0010
High Courts18 Jun 2019Allowed
Pushpa Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0009
High Courts18 Jun 2019Dismissed
Kailash Modak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0008
Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Allowed
Bimli Kamin Vs M/s Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2019) 06 JH CK 0007
Industrial Disputes Act, 1947 — Section 18(3)
High Courts18 Jun 2019Dismissed
Matlu Allam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0006
Right to Information Act, 2005 — Section 6, 19, 20(1)Constitution Of India, 1950 — Article 226
High Courts18 Jun 2019Disposed Off
Nishith Kumar Ghosh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0005
High Courts18 Jun 2019Disposed Off
Babita Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0004
Indian Penal Code, 1860 — Section 188Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Dismissed
Wasi Ansari @ Md. Wasi Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0021
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 34, 107, 302, 306, 498A
High Courts17 Jun 2019Dismissed
Shashi Kant Singh @ Sashi Kant Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0020
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 328, 341, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Jun 2019Dismissed
Azharul Islam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0019
High Courts17 Jun 2019Disposed Off
Ram Shankar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0018
High Courts17 Jun 2019Dismissed
Anup Kumar Singh And Ors Vs Union Of India And Ors
Jharkhand High Court · (2019) 06 JH CK 0017
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Disposed Off
Ramchandra Prasad Vs Jharkhand State Electricity Board And Ors
Jharkhand High Court · (2019) 06 JH CK 0016
Pension Rules, 1950 — Rule 43(b), 139, 139(c)
High Courts17 Jun 2019Dismissed
M/s Vishwesaraiya Construction And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0015
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Partly Allowed
Chiranjeet Bara Vs State Of Jharkhand
Jharkhand High Court · (2019) 06 JH CK 0014
Indian Penal Code, 1860 — Section 300, 302, 304, 307, 323, 326, 341, 452Code Of Criminal Procedure, 1973 — Section 313