High Courts17 Jun 2019Allowed
Central Coalfields Limited Vs Deep Narayan Singh And Ors
Jharkhand High Court · (2019) 06 JH CK 0013
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 53 of 71
High Courts14 Jun 2019Allowed
Ramanand Kumar Savita Vs Union Of India And Ors
Jharkhand High Court · (2019) 06 JH CK 0027
Central Civil Services (Leave) Rules, 1972 — Rule 25
High Courts14 Jun 2019Dismissed
Smt. Priti Bharti Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0026
Constitution Of India, 1950 — Article 226
High Courts14 Jun 2019Disposed Off
Shashi Bhushan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0025
Constitution Of India, 1950 — Article 136, 226
High Courts14 Jun 2019Dismissed
M/s Aviral Parwati Bhagwati Minerals @ M/s Shri Aviral Parwatey Bhagwati Minerals Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0024
Jharkhand Mineral Transit Chalan Regulation, 2005 — Regulation 9Constitution Of India, 1950 — Article 226
High Courts14 Jun 2019Allowed
Jivan Besra Vs State Of Bihar
Jharkhand High Court · (2019) 06 JH CK 0023
Indian Penal Code, 1860 — Section 302
High Courts14 Jun 2019Allowed
Mangal Hansda Vs State Of Bihar
Jharkhand High Court · (2019) 06 JH CK 0022
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts13 Jun 2019Dismissed
Maya Pathak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0033
Indian Penal Code, 1860 — Section 34, 313, 323, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts13 Jun 2019Disposed Off
Saryu Paswan @ Sarju Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0032
Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts13 Jun 2019Disposed Off
Amarnath Khanna Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0031
Bihar State Employees (House Rent Allowance) Rules, 1980 — Rule 4(b)(i)
High Courts13 Jun 2019Disposed Off
Sri Sashi Bhushan Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0030
Indian Penal Code, 1860 — Section 406, 407
High Courts13 Jun 2019Dismissed
Rajesh Prasad Singh Vs Surendra Kumar Singh And Ors
Jharkhand High Court · (2019) 06 JH CK 0029
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts13 Jun 2019Allowed
Surendra Nath Soren Vs State Of Jharkhand
Jharkhand High Court · (2019) 06 JH CK 0028
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 353, 354
High Courts12 Jun 2019Dismissed
State Of Jharkhand Vs Chandan Kumar Pandit
Jharkhand High Court · (2019) 06 JH CK 0040
Indian Penal Code, 1860 — Section 342, 376, 511Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 8Code Of Criminal Procedure, 1973 — Section 164, 313, 378(3)
High Courts12 Jun 2019Dismissed
Bhola Prasad Sah And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0039
Indian Penal Code, 1860 — Section 380, 427
High Courts12 Jun 2019Dismissed
Visthapit Kisan Sangh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0038
Right Fair Compensation Transparency In Land Acquisition, Rehabilitation, Resettlement Act, 2013 — Section 11, 24(2)Land Acquisition Act, 1894 — Section 4Constitution Of India, 1950 — Article 226
High Courts12 Jun 2019Dismissed
Binod Kumar Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0037
High Courts12 Jun 2019Dismissed
Krishna Chouhan Vs M/s Bharat Coking Coal Ltd And Ors
Jharkhand High Court · (2019) 06 JH CK 0036
High Courts12 Jun 2019Dismissed
Dr. Baledo Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0035
High Courts12 Jun 2019Allowed
Shyam Deo Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 06 JH CK 0034
Jharkhand Service Code, 2001 — Rule 97