High Courts09 May 2019Disposed Off
Sunil Kumar Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0020
Constitution Of India, 1950 — Article 136, 226
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 55 of 71
High Courts09 May 2019Dismissed
Narayan Giri Vs Election Commission Of India And Ors
Jharkhand High Court · (2019) 05 JH CK 0019
Constitution Of India, 1950 — Article 226, 324, 325, 326, 327, 328, 329(b)Representation Of People Act, 1950 — Section 80, 100, 105, 170
High Courts09 May 2019Dismissed
Upendra Prasad Saw And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0018
Constitution Of India, 1950 — Article 226, 227
High Courts09 May 2019Allowed
Sanika Lohra Vs State Of Bihar
Jharkhand High Court · (2019) 05 JH CK 0017
Indian Penal Code, 1860 — Section 302, 304
High Courts09 May 2019Allowed
Rajeshwar Sao @ Rajeshwar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0016
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts09 May 2019
Shaktipad Gorai And Ors Vs Union Of Indi
Jharkhand High Court · (2019) 05 JH CK 0015
Railway Act, 1989 — Section 2(29), 123(c), 123(c)(2), 124A, 124A(a), 124A(b), 124A(c), 124A(d), 124A(e)Railway Accidents And Untoward Incidents (Compensation) Rules, 1990 — Rule 3
High Courts08 May 2019Disposed Off
Promila Ghosh Vs Indian Oil Corporation Limited And Ors
Jharkhand High Court · (2019) 05 JH CK 0014
Constitution Of India, 1950 — Article 226
High Courts08 May 2019Dismissed
Pragya Sambhavi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0013
High Courts08 May 2019Dismissed
Kamal Kishore Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 239
High Courts08 May 2019Dismissed
Jitendra Meena @ Jeetendra Meena Vs Union Of India
Jharkhand High Court · (2019) 05 JH CK 0011
Prevention Of Corruption Act, 1988 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 239
High Courts08 May 2019Dismissed
Amarjeet Kumar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0010
High Courts08 May 2019Dismissed
Bindeshwari Rout And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0009
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts08 May 2019Dismissed
Dhono Baipai Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0008
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts08 May 2019Dismissed
Usha Kumari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0007
Constitution Of India, 1950 — Article 226
High Courts07 May 2019Dismissed
Pushpendra Kumar Sinha Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0006
High Courts07 May 2019Allowed
Musafir Durbey And Ors Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 05 JH CK 0005
Indian Penal Code, 1860 — Section 396, 412Code Of Criminal Procedure, 1973 — Section 313
High Courts03 May 2019Dismissed
Geeta Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 05 JH CK 0004
Code Of Criminal Procedure, 1973 — Section 107, 192, 202, 313Indian Penal Code, 1860 — Section 323, 427, 448, 506Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts03 May 2019Dismissed
Fahim Khan Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0003
Railway Property (Unlawful Possession) Act, 1966 — Section 3, 3(a)Code Of Criminal Procedure, 1973 — Section 313
High Courts03 May 2019Dismissed
Kalimuddin Ansari @ Jabbir Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 05 JH CK 0002
Indian Penal Code, 1860 — Section 394, 411
High Courts02 May 2019Allowed
Rajinder Kumar Mohal Vs Union Of India
Jharkhand High Court · (2019) 05 JH CK 0001
Railways Act, 1989 — Section 81, 93, 94, 94(2), 95, 96, 99, 99(1), 106Indian Contract Act, 1872 — Section 151, 152, 161