High Courts30 Apr 2019
Balaji Enterprises Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0040
Code Of Civil Procedure, 1908 — Order 30 Rule 1, Order 30 Rule 4, Order 30 Rule 10Constitution Of India, 1950 — Article 12, 14, 298
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 56 of 71
High Courts30 Apr 2019Dismissed
Vivek Jain Vs Gyanendra Kumar Singh And Ors
Jharkhand High Court · (2019) 04 JH CK 0039
Constitution Of India, 1950 — Article 227
High Courts26 Apr 2019Dismissed
Yogendra Saw @ Yogendra Sao And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0038
Indian Penal Code, 1860 — Section 34, 385, 386, 387Code Of Criminal Procedure, 1973 — Section 197, 197(1), 313, 321, 397Air (Prevention And Control Of Pollution) Act, 1981 — Section 31(A)
High Courts26 Apr 2019Dismissed
Divisional Manager Vs Leela Devi And Ors
Jharkhand High Court · (2019) 04 JH CK 0037
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 149(2)Employees Compensation Act, 1923 — Section 2(n), 3, 4, 4A, 4A(1), 4A(2), 4A(3), 4A(3)(a), 4A(3)(b)
High Courts23 Apr 2019Dismissed
Birendra Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0036
Constitution Of India, 1950 — Article 226
High Courts12 Apr 2019Dismissed
Madan Ravidas And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0041
Indian Penal Code, 1860 — Section 34, 302, 304
High Courts12 Apr 2019Allowed
Nabik Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0029
Indian Penal Code, 1860 — Section 148, 307, 323, 325,Arms Act, 1959 — Section 27
High Courts11 Apr 2019
Employers in relation To the Management Of M/s Tata Steel Limited Vs Workman Bijay Kumar Singh And Ors
Jharkhand High Court · (2019) 04 JH CK 0034
Industrial Disputes Act, 1947 — Section 2A, 2A(1), 2A(2), 2A(3), 2KConstitution Of India, 1950 — Article 14, 226, 227
High Courts11 Apr 2019
Sanat Mandal Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0033
Indian Penal Code, 1860 — Section 300, 302, 307, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Apr 2019Dismissed
Chanchal Kumar Mukherjee @ Chanchal Mukherejee @ Bhujuwa Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0032
Indian Penal Code, 1860 — Section 375, 376, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts11 Apr 2019Dismissed
R.C.M. Infrastructure Ltd Vs State Highway Authority Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0031
Arbitration And Conciliation Act, 1996 — Section 38(1), 38(2)Arbitration And Conciliation (Amendment) Act, 2015 — Section 11(4)
High Courts10 Apr 2019Dismissed
Birju Prasad Vs Nitu Gupta
Jharkhand High Court · (2019) 04 JH CK 0035
Code Of Civil Procedure, 1908 — Section 151, Order 32A Rule 5Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Apr 2019Disposed Off
Basant Kumar Agarwal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0028
Constitution Of India, 1950 — Article 226
High Courts05 Apr 2019Allowed
Md. Sayeed @ Dr. Md. Sayeed And Ors Vs Union Of India Through CBI And Ors
Jharkhand High Court · (2019) 04 JH CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 195, 306, 306(1), 306(4), 307, 308, 340Evidence Act, 1872 — Section 132(1)Constitution Of India, 1950 — Article 20(3)
High Courts05 Apr 2019Dismissed
Parmeshwar Mahatha And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0026
Land Acquisition Act, 1894 — Section 4, 28
High Courts05 Apr 2019Disposed Off
Kishori Lal Choudhary And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0025
Jharkhand Buildings (Lease, Rent & Eviction) Control Act, 2011 — Section 1(3), 9, 10, 11Jharkhand Buildings (Lease, Rent And Eviction) Control Act, 2000 — Section 24, 37Constitution Of India, 1950 — Article 226
High Courts05 Apr 2019Disposed Off
Narendra Butala Vs State Of Jharkhand Through Vigilance
Jharkhand High Court · (2019) 04 JH CK 0024
Indian Penal Code, 1860 — Section 120B, 406, 408, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Jharkhand Regional Development Authority Act, 2001 — Section 35, 36, 52
High Courts05 Apr 2019Dismissed
Bangur Singh Soy Vs Union Of Indian Through C.B.I.
Jharkhand High Court · (2019) 04 JH CK 0023
Code Of Criminal Procedure, 1973 — Section 239
High Courts04 Apr 2019Dismissed
Dr. Sandeep Kumar Agrawal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0022
Lokayukta Act, 2001 — Section 2(j)(iv), 8, 8(b), 8(1)(b), 10(1)(b), 10(2), 11, 12, 12(1), 12(2), 12(3), 12(4), 12(5), 18Indian Penal Code, 1860 — Section 193Consumer Protection Act, 1986 — Section 14
High Courts04 Apr 2019Dismissed
Most Bishun Orain Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0021
Constitution Of India, 1950 — Article 226