High Courts04 Apr 2019Dismissed
M/s Nav Nirman Construction Vs Vinoba Bhave University And Ors
Jharkhand High Court · (2019) 04 JH CK 0020
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 57 of 71
High Courts04 Apr 2019Allowed
New Bombay Stores, Jamshedpur Vs M/s Narbheram Leasing Co. (Pvt.) Ltd., Jamshedpur And Ors
Jharkhand High Court · (2019) 04 JH CK 0019
Bihar Building (Lease, Rent And Eviction) Control Act, 1977 — Section 2(d), 5(2)(aa), 11(1)(c), 14Industrial Disputes Act, 1947 — Section 12Evidence Act, 1872 — Section 65
High Courts03 Apr 2019Dismissed
Most. Nirma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0018
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504
High Courts03 Apr 2019Dismissed
Jharkhand Media Private Limited Vs Sunil Singh
Jharkhand High Court · (2019) 04 JH CK 0017
Industrial Disputes Act, 1947 — Section 2A, 2ee, 2G, 2J, 2S, 3, 3(2), 10(1), 25B, 25, 25FWorking Journalists And other Newspaper Employees] (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 2F, 3, 3(1), 3(2)Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2019Dismissed
Sanjay Tiwary Vs Yugal Kishore Prasad And Ors
Jharkhand High Court · (2019) 04 JH CK 0016
Constitution Of India, 1950 — Article 227
High Courts03 Apr 2019Dismissed
Renu Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0015
Bihar Tenants Holdings (Maintenance Of Records) Act, 1973 — Section 15, 16Constitution Of India, 1950 — Article 226
High Courts03 Apr 2019Dismissed
Bhola Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0014
Constitution Of India, 1950 — Article 136, 226
High Courts03 Apr 2019
Chamtu Munda Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 6, 7, 8, 9, 14
High Courts02 Apr 2019Dismissed
Ulfat Mian Vs Kudaria Khatoon first widow Of Late Pudin Mian @ Hasmuddin And Ors
Jharkhand High Court · (2019) 04 JH CK 0012
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 22 Rule 1, Order 22 Rule 2Constitution Of India, 1950 — Article 227
High Courts02 Apr 2019Dismissed
Dinesh Kumar Das Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0011
Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Dismissed
Rohit Shekhar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0010
Securitisation And Reconstruction Of Finance Assets And Endorsement Of Security Act, 2002 — Section 13(4), 17, 18Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Disposed Off
M/s Bhargawa Enterprises Vs Jamshedpur Notified Area Committee And Ors
Jharkhand High Court · (2019) 04 JH CK 0009
Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Dismissed
Haru Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0008
Constitution Of India, 1950 — Article 226
High Courts02 Apr 2019Dismissed
Shiv Shankar Choudhary @ Sheo Shanker Choudhary Vs State Of Jharkhand Through C.B.I.
Jharkhand High Court · (2019) 04 JH CK 0007
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Apr 2019Dismissed
Lakhan Hansda Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0006
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 118
High Courts01 Apr 2019Dismissed
Mansa Ram Manjhi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0005
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 71A, 217Constitution Of India, 1950 — Article 226
High Courts01 Apr 2019Dismissed
Shankar Prasad Yadav And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 04 JH CK 0004
Jharkhand Co-operative Society Act, 1935 — Section 2, 21B, 21C, 21D, 21J, 21K, 21L, 21M, 21N, 21O, 21R, 48Co-operative Societies Rules, 1959 — Rule 15, 20, 20(2)(a), 20(2)(b), 20(2)(c), 20(2)(d), 20(2)(e), 21A, 21B, 21JConstitution Of India, 1950 — Article 226, 227
High Courts01 Apr 2019Dismissed
Lal Narayan Singh Vs National Highway Authority Of India (NHAI) And Ors
Jharkhand High Court · (2019) 04 JH CK 0003
Constitution Of India, 1950 — Article 12, 226
High Courts01 Apr 2019Partly Allowed
Mecho Alda Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0002
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts01 Apr 2019Dismissed
Ajay Kujur Vs State Of Jharkhand
Jharkhand High Court · (2019) 04 JH CK 0001
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 27