High Courts04 Apr 2016Dismissed
Pritam Kumar, Roy Vs State of Jharkhand, through the Principal Secretary, Jharkhand Public Service Commission
Jharkhand High Court · (2016) 3 AIRJharR 313 : (2016) 2 JCR 627
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 55 of 82
High Courts04 Apr 2016Disposed Off
Shri Hansraj Sardana Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 621 : (2016) 4 JCR 9
High Courts04 Apr 2016Allowed
Md. Jalil Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 79 : (2016) 3 ECrC 207
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34
High Courts04 Apr 2016Dismissed
Bidya Lakhan Bhagat @ Vidya Lakhan Bhagat Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 720
Penal Code, 1860 (IPC) — Section 420
High Courts04 Apr 2016Disposed Off
Sharda Devi Vs The Vice-Chancellor, Ranchi University, The Registrar, Ranchi University, State of Jharkhand through Secretary
Jharkhand High Court · (2017) 1 JBCJ 674 : (2016) 2 JCR 646 : (2016) 3 JLJR 126
Constitution of India, 1950 - Article 226
High Courts04 Apr 2016Dismissed
Bhukha Oraon Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 237 : (2016) 4 ECrC 332 : (2016) 4 JBCJ 211 : (2016) 4 JLJR 428
Penal Code, 1860 (IPC) — Section 302, 449Prevention of Witch (Daain) Practices Act, 1999 — Section 4
High Courts04 Apr 2016Disposed Off
Sheodesh Singh Vs Union of India
Jharkhand High Court · (2017) 1 JBCJ 436 : (2016) 2 JCR 648
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Disposed Off
Mithilesh Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 467
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 366
High Courts01 Apr 2016Disposed Off
BIFR Vs M/s. UMI Special Steel Ltd.
Jharkhand High Court · (2016) 2 AIRJharR 478 : (2016) 3 JCR 19
Companies Act, 1956 — Section 433
High Courts01 Apr 2016Disposed Off
M/s. Rameshwara Jute Mills Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 477
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8A (6)
High Courts01 Apr 2016Dismissed
Manik Bhowmick Vs Smt. Sarita Bhowmick
Jharkhand High Court · (2016) 162 AIC 778 : (2017) AIR(Jharkhand) 77 : (2017) 2 AIRJharR 439 : (2016) 3 JBCJ 207 : (2016) 2 JCR 606 : (2016) 2 JLJR 646
Hindu Marriage Act, 1955 - Section 13(1)(i)(b), 13(1)(ia)
High Courts01 Apr 2016Dismissed
Hiralal Keshri Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 466
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts31 Mar 2016Dismissed
Ashok Kumar Mishra Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 AIRJharR 685 : (2017) 1 JBCJ 438 : (2016) 4 JCR 54 : (2016) 2 JLJR 603
Constitution of India, 1950 - Article 14, 226, 235, 311
High Courts31 Mar 2016Disposed Off
Chuman Oraon Vs Birsa Agriculture University and anr.
Jharkhand High Court · (2016) 2 JBCJ 536
Constitution of India, 1950 — Article 226
High Courts31 Mar 2016Allowed
Mahesh Kumar Vs Manohar Lal
Jharkhand High Court · (2016) 165 AIC 314 : (2016) 4 AIRJharR 134 : (2016) 3 JCR 159
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1
High Courts31 Mar 2016Partly Allowed
Agros Impex India Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 AIRJharR 163 : (2016) 3 JCR 47
Constitution of India, 1950 - Article 14, Article 226Motor Vehicles Act, 1988 - Section 4
High Courts30 Mar 2016Dismissed
Rohit Kumar Singh @ Rohit Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) ACD 621
Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 147
High Courts30 Mar 2016Allowed
Sanjeev Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 165 AIC 316 : (2016) 3 JCR 31
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Electricity Act, 2003 - Section 135, 153
High Courts30 Mar 2016Allowed
Dev Multicom Pvt. Ltd. Vs Bharat Coking Coal Ltd. & Others
Jharkhand High Court · (2016) AIR(Jharkhand) 110 : (2016) 3 AIRJharR 245 : (2016) 2 JBCJ 508 : (2016) 2 JCR 657 : (2016) 3 JLJR 45
Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Dismissed
Umesh Kumar Singh Vs State Election Commission and Others
Jharkhand High Court · (2016) AIR(Jharkhand) 101 : (2016) 2 AIRJharR 713 : (2016) 3 JCR 219
Constitution of India, 1950 - Article 141, Article 142, Article 19(1), Article 19(1)(a), Article 226, Article 243K, Article 243V, Article 243ZA, Article 32, Article 324, Article 324(1)Criminal Procedure Code, 1973 (CrPC) - Section 109, Sectio