High Courts30 Mar 2016Disposed Off
Surajmal Sao Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 174
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 56 of 82
High Courts30 Mar 2016Allowed
Sanjiv Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JBCJ 519 : (2016) 3 JCR 433
Constitution of India, 1950 — Article 226Jharkhand Warden Cadre (Appointment and Promotion and Service Conditions) Regulations, 2013 — Clause 3(c)
High Courts30 Mar 2016Allowed
Anil Keshri Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 235 : (2016) 4 ECrC 113 : (2016) 2 JLJR 623
Criminal Procedure Code, 1973 (CrPC) - Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Rule 7, 23, 3(i)
High Courts30 Mar 2016Disposed Off
M/s Josh Mining and Infracon Pvt. Ltd. Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 394
High Courts29 Mar 2016Dismissed
Awanindra Madhawa Bajpayee S/o Late Ragubir Bajpayee resident of village Akhta, PO Akhta, PS Bargania, District Sitamarhi, Bihar - Petitioner @HASH Union of India, the Secretary Ministry of Home Affairs, Shastri Bhawan, North Block, PO and PS North Block,
Jharkhand High Court · (2016) 4 JBCJ 435 : (2016) 3 JLJR 567
High Courts29 Mar 2016Disposed Off
Ibrahim Hussain Vs State of Jharkhand
Jharkhand High Court · (2016) AIR(Jharkhand) 131 : (2016) 4 AIRJharR 133
Registration Act, 1908 — Section 17, 72
High Courts29 Mar 2016Disposed Off
M/s. National Building Construction Corporation Limited, a Government of India Enterprise and a company within the meaning of the Companies Act, 1956 and having its registered office at N.B.C.C. Bhawan, Lodhi Road, New Delhi- 110003 and its Regional offic
Jharkhand High Court · (2016) 4 AIRJharR 309 : (2017) 1 JBCJ 64 : (2016) 4 JCR 88
Constitution of India, 1950 - Article 226Jharkhand Value Added Tax Act, 2005 - Section 35, Section 44, Section 58
High Courts29 Mar 2016Dismissed
Rabia Khatoon Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 629
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)
High Courts29 Mar 2016Disposed Off
Pradeep Besra Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 158 : (2016) 3 ECrC 157
Penal Code, 1860 (IPC) - Section 302, 452
High Courts29 Mar 2016Partly Allowed
Dr. Brajesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 710 : (2016) 3 JBCJ 365 : (2016) 4 JLJR 691
Constitution of India, 1950 - Article 141, 16, 226
High Courts29 Mar 2016Allowed
Joydeb Dey, son of Late Moti Lal Dey, Midnapur Vs Punjab National Bank, though its Chairman & Managing Director, New Delhi and Others
Jharkhand High Court · (2016) 2 CLR 479 : (2016) 3 JBCJ 340 : (2016) 3 JCR 22 : (2016) 3 JLJR 50
High Courts29 Mar 2016Dismissed
Santosh Mandal Vs National Institute of Technology
Jharkhand High Court · (2017) 1 AIRJharR 518 : (2016) 2 JCR 655
High Courts29 Mar 2016Dismissed
Union of India and Others Vs Karuna Shankar Mishra
Jharkhand High Court · (2016) 3 AIRJharR 135 : (2017) 1 JBCJ 413 : (2016) 4 JLJR 658
Central Industrial Security Force Act, 1968 - Section 18
High Courts28 Mar 2016Dismissed
Dipak Thakur Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 3 JCR 24
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Disposed Off
M/s Auroma Coke Limited Vs Bharat Coking Coal Limited
Jharkhand High Court · (2016) 3 JCR 26
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Dismissed
Dhullu Mahato Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 4 : (2016) 2 ECrC 637
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 321Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 224, Section 225, Section 283, Section 290, Section 323, Section 332, Section 341, Section 353, Section 427
High Courts28 Mar 2016Dismissed
Narayan Giri Vs Chairman, Damodar Valley Corporation & Others
Jharkhand High Court · (2016) 2 JBCJ 514 : (2016) 2 JCR 653
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Allowed
N.K. Ojha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 28
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 420
High Courts28 Mar 2016Allowed
Kartic Mahto and another Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 653
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts28 Mar 2016Dismissed
Niju Ansari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 ECrC 659
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 341, 341, 379