High Courts05 Apr 2016Allowed
Kanti Devi @ Kanti Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 120
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 54 of 82
High Courts05 Apr 2016Allowed
Satyadeo Ram Dangi @ Satyadeo Mahto Son of Late Shiv Nath Mahto and another Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 565 : (2016) CriLJ 2977 : (2016) 4 Crimes 549
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts05 Apr 2016Disposed Off
Dudh Nath Singh Vs Chairman, (J.S.E.B.) Jharkhand State Electricity Board and Others
Jharkhand High Court · (2016) 2 AIRJharR 469
Constitution of India, 1950 — Article 16, 226
High Courts05 Apr 2016Disposed Off
Krishna Kumar Poddar Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 574
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8
High Courts05 Apr 2016Disposed Off
Lalan Singh Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 AIRJharR 588
Constitution of India, 1950 - Article 16, 226
High Courts05 Apr 2016Disposed Off
Israr Ahmad Vs Mineral Area Development Authority
Jharkhand High Court · (2016) 2 AIRJharR 571
Constitution of India, 1950 — Article 16, 226
High Courts05 Apr 2016Disposed Off
Md. Hasnain Khan Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 AIRJharR 587
Constitution of India, 1950 - Article 16
High Courts05 Apr 2016Allowed
Deonandan Singh, S/o Indal Singh R/o Village Madan Dih, P.S. Manika, District Latehar Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 471 : (2016) 3 ECrC 112 : (2016) 3 JBCJ 213 : (2016) 2 JLJR 665
Penal Code, 1860 (IPC) — Section 300
High Courts05 Apr 2016Disposed Off
Nilmoni Khakha Vs Bahalen Sanga and Others
Jharkhand High Court · (2016) 2 AIRJharR 470 : (2017) 1 JBCJ 176
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts05 Apr 2016Disposed Off
Direct Media Distribution Ventures (P) Ltd. Vs Jharkhand Urja Vikas Nigam Ltd.
Jharkhand High Court · (2016) 3 AIRJharR 455
High Courts05 Apr 2016Allowed
Ananga Karmakar @ Ananda Karmakar Vs South Eastern Railway through Chief Commercial Manager, Howrah and others
Jharkhand High Court · (2016) 2 AIRJharR 586
Constitution of India, 1950 - Article 14, 226, 299
High Courts05 Apr 2016Dismissed
Bharti Prasad Roy Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 4 AIRJharR 840 : (2017) 1 JBCJ 452 : (2016) 2 JCR 641 : (2016) 3 JLJR 7
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Disposed Off
Ved Prakash Patwa Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JCR 614
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Partly Allowed
Sukhlal Singh @ Triya Singh @ Mithun Singh, S/o Late Jagdish Singh, resident of village Kanas, P.S. Dhalbhumgarh, District East Singhbhum (Jharkhand) Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 572 : (2016) 2 ECrC 711
Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Apr 2016Disposed Off
Rupesh Kumar Singh Vs Union of India
Jharkhand High Court · (2016) 3 AIRJharR 811 : (2016) 3 JBCJ 512 : (2016) 3 JCR 4 : (2016) 3 JLJR 1
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Allowed
Harinandan Rajak Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 570 : (2016) 3 JBCJ 329 : (2016) 3 JCR 11 : (2016) 3 JLJR 34
Constitution of India, 1950 — Article 311
High Courts04 Apr 2016Dismissed
Fateh Besara Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 408 : (2016) 3 ECrC 191
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
High Courts04 Apr 2016Disposed Off
Maps Mines and Minerals Ltd. East Singhbhum Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 630
Constitution of India, 1950 - Article 226Jharkhand Minerals Dealers Rules, 2007 - Rule 11, 12Mines and Minerals (Development and Regulation) Act, 1957 - Section 23
High Courts04 Apr 2016Dismissed
Rameshwar Kumar Vs The State of Jharkhand and another
Jharkhand High Court · (2017) 1 AIRJharR 524 : (2016) 149 FLR 732 : (2017) 1 JBCJ 458 : (2016) 4 JCR 62 : (2016) 2 JLJR 638
High Courts04 Apr 2016Disposed Off
Awadesh Singh @ Awadhesh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 205
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 201, 302, 34