High Courts28 Mar 2016Dismissed
IDBI Bank Limited Vs United Platform of IDBI Bank Unions
Jharkhand High Court · (2016) 3 JLJR 417
Banking Regulation Act, 1949 - Section 36-AD
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 57 of 82
High Courts28 Mar 2016Dismissed
Bittu Kumar Saw Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JLJR 398
Essential Commodities Act, 1955 - Section 7
High Courts28 Mar 2016Allowed
Jayshree Devi and Others Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 645
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts19 Mar 2016Disposed off
Arun Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 AIRJharR 434 : (2016) 2 JBCJ 523 : (2016) 3 JCR 214 : (2016) 3 JLJR 119
Constitution of India, 1950 - Article 226
High Courts19 Mar 2016Disposed Off
Urmila Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 284 : (2016) 3 JLJR 48
Constitution of India, 1950 - Article 226
High Courts19 Mar 2016Dismissed
Union of India Vs Miraz Ahmad
Jharkhand High Court · (2016) 4 JCR 404
High Courts19 Mar 2016Disposed Off
Purushottam Pandey, son of Sri Rajeshwar Pandey, resident of Village : Semri (Khasia Patti), P.O. and P.S. : Semri, Dist : Buxer (Bihar) - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 235 : (2017) 2 JLJR 205
Constitution of India, 1950 - Article 226
High Courts18 Mar 2016Disposed Off
Yasmen Parween Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 18
Constitution of India, 1950 - Article 226
High Courts18 Mar 2016Partly Allowed
Ganesh Ram Dokania Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 162 AIC 769 : (2016) 3 AIRJharR 138 : (2016) 3 JCR 371 : (2017) 2 JLJR 393
Constitution of India, 1950 - Article 14, Article 21
High Courts18 Mar 2016Dismissed
Vinod Chandra Pandey Vs State of Jharkhand through the Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Ranchi and Others
Jharkhand High Court · (2016) 2 AIRJharR 289 : (2016) 2 JBCJ 591 : (2016) 4 JCR 45 : (2016) 2 JLJR 593 : (2016) LIC 2354
Constitution of India, 1950 — Article 235, 311
High Courts17 Mar 2016Allowed
Saraswati Rani Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 795 : (2016) CriLJ 4877 : (2016) 3 ECrC 710 : (2017) 2 JLJR 147 : (2017) 1 PCCR 143
Penal Code, 1860 (IPC) — Section 302
High Courts17 Mar 2016Dismissed
M/s. Joysri Enterprises Vs State of Jharkhand and others
Jharkhand High Court · (2016) 162 AIC 765 : (2016) 3 JBCJ 353 : (2016) 3 JCR 380
Constitution of India, 1950 - Article 226Jharkhand Minor Mineral Concession Rules, 2004 - Rule 62
High Courts17 Mar 2016Dismissed
Ramgarh Refractory & Mineral Company Vs Jharkhand Urja Vikas Nigam and anr.
Jharkhand High Court · (2016) 166 AIC 508 : (2016) 2 JBCJ 530 : (2016) 3 JCR 435 : (2016) 3 JLJR 138
Electricity Act, 2003 — Section 126, 135, 154
High Courts17 Mar 2016Allowed
Pradeep Prasad @ Dinger, son of Bindeshwar Sao, resident of village Bariyatu, P.O. Barikhap, P.S. Balumath, District Latehar Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 566 : (2016) 2 ECrC 545 : (2016) 2 JBCJ 620 : (2017) 2 JLJR 389
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50
High Courts17 Mar 2016Dismissed
Pir Mohammad Ansari and another Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 710
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts16 Mar 2016Dismissed
1. Smt. Salo Mahto 2. Smt. Bharti Devi 3. Rajeev Mahto Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 314 : (2016) 3 JCR 341 : (2016) 3 JLJR 10
Constitution of India, 1950 - Article 226
High Courts16 Mar 2016Dismissed
Himanshu Verma (Ex-Constable) Vs Union of India and others
Jharkhand High Court · (2016) 2 JBCJ 307 : (2016) 3 JCR 83 : (2016) 2 JLJR 280
Central Industrial Security Force Rules, 2001 — Rule 36Constitution of India, 1950 — Article 226
High Courts16 Mar 2016Allowed
Jai Shankar Jha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 185 : (2016) 3 JCR 32 : (2017) 2 JLJR 402
Constitution of India, 1950 - Article 226Jharkhand Pension Rules, 2000 - Rule 139, 43(b)
High Courts16 Mar 2016Dismissed
Amarnath Palit Vs M/s Bharat Coking Coal Limited & Others
Jharkhand High Court · (2016) 2 JBCJ 571 : (2016) 2 JCR 572 : (2016) 2 JLJR 333 : (2016) 2 LLJ 532
Constitution of India, 1950 - Article 226
High Courts16 Mar 2016Dismissed
Justin Tirkey Vs The Union of India
Jharkhand High Court · (2017) 2 JLJR 172