High Courts31 Jan 2014
The State of Jharkhand Vs Jitendra Prasad Sharma
Jharkhand High Court · (2014) 3 AJR 392 : (2014) 1 JLJR 581
Bihar/Jharkhand Pension Rules, 1950 — Rule 43(b)
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 52 of 59
High Courts31 Jan 2014
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 189
Penal Code, 1860 (IPC) — Section 323, 325, 34, 385, 387
High Courts31 Jan 2014Dismissed
Bindeshwari Das and Ganshyam Mahto @ Yadav @ Ganshyam Yadav Vs The State of Jharkhand and Meena Devi
Jharkhand High Court · (2014) 2 JLJR 259
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 120-B, 147, 149, 302
High Courts30 Jan 2014Allowed
Bhola Oraon Vs State of Bihar
Jharkhand High Court · (2014) 01 JH CK 0154
High Courts30 Jan 2014
Swapna Banerjee Vs Chairman-cum-Managing Director, BCCL and Others
Jharkhand High Court · (2014) 1 JLJR 628
Criminal Procedure Code, 1973 (CrPC) - Section 125 127
High Courts30 Jan 2014
Ms. Bharti Telemedia Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 635 : (2014) 70 VST 126
Andhra Pradesh Electricity Duty Act, 1939 - Section 3Constitution of India, 1950 - Article 14 19 245 246 246(1)Finance Act, 1994 - Section 65(105)(2k) 65(105)(zk) 69
High Courts30 Jan 2014
Ashok Kumar Bharti Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 01 JH CK 0131
Constitution of India, 1950 - Article 19 21 226 227Criminal Procedure Code, 1973 (CrPC) - Section 154 155 156 157 162Penal Code, 1860 (IPC) - Section 109 120B 403 406 409
High Courts30 Jan 2014Allowed
Nagendra Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 7 AJR 188 : (2014) 3 JLJR 281
Constitution of India, 1950 — Article 163, 166
High Courts30 Jan 2014Dismissed
Steel Authority of India Limited, Research and Development Centre for Iron and Steel Vs The Union of India, M/s. Maa Construction and General Secretary, R and D
Jharkhand High Court · (2014) 142 FLR 86 : (2014) 2 JLJR 277 : (2014) 3 LLJ 701
Industrial Disputes Act, 1947 — Section 10, 2(k)
High Courts30 Jan 2014
Seth Jayendrabhai Shantilal Shah and Others Vs Sri R.K. Jain and Others
Jharkhand High Court · AIR 2014 JH 75 : (2014) 2 AJR 368 : (2014) 1 JLJR 566
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2-A, Order 43 Rule 1, Order 43 Rule 1(j), Order 43 Rule 1(r)Constitution of India, 1950 — Article 133Contempt of Courts Act, 1971 — Section 10
High Courts29 Jan 2014Allowed
Sachida Nand Prasad Srivastava Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 01 JH CK 0066
High Courts29 Jan 2014
Rajendra Sharma @ Pintu Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 68
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts29 Jan 2014Allowed
Rampath Ravidas Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 01 JH CK 0043
High Courts29 Jan 2014
Gumda Gope Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 142
Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2014Allowed
Alakh Nath Pandey Vs Anirudh Ram and Others
Jharkhand High Court · (2014) 2 JLJR 226
High Courts28 Jan 2014
M/s. Bharat Coking Coal Ltd. and Others Vs M/s. Sarswati Hard Coke Manufacturers and Others
Jharkhand High Court · (2014) 3 JLJR 657
High Courts28 Jan 2014Allowed
Sahadeo Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 372 : (2014) 2 JLJR 453
Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2014
Ganauri Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 657 : (2014) 2 JLJR 501
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Jan 2014Allowed
Ram Lakhan Poddar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 527 : (2014) 2 JLJR 161