High Courts17 Feb 2014
Sukhlal Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 02 JH CK 0025
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 50 of 59
High Courts17 Feb 2014Dismissed
Bimal Kumar Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 184
High Courts17 Feb 2014Dismissed
Sita Soren Vs Union of India
Jharkhand High Court · (2014) 3 AJR 443
Constitution of India, 1950 - Article 105 105(2) 194 194(2)Penal Code, 1860 (IPC) - Section 120B 171(E) 171(F) 188Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts17 Feb 2014
Hari Mohan Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 257
High Courts17 Feb 2014Allowed
Jairam and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 02 JH CK 0009
High Courts17 Feb 2014
Dipendra Narayan Ghosh and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 2 JLJR 182
High Courts14 Feb 2014
Chandramoleshwar Chaurasia Vs The Special Officer, Deoghar Municipality
Jharkhand High Court · (2014) 3 AJR 427 : (2014) 2 JLJR 227
Constitution of India, 1950 — Article 14
High Courts14 Feb 2014Dismissed
Pushpa Singh, Saket Kumar Singh and Abhijit Kanti Dam Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 2 AJR 419
Criminal Procedure Code, 1973 (CrPC) - Section 320 482Penal Code, 1860 (IPC) - Section 120B 420 467 468 471
High Courts14 Feb 2014
Dhansar Engineering Co. Pvt. Ltd. and Others Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2014) 7 AJR 173 : (2014) 3 JLJR 336 : (2014) 69 VST 214
Constitution of India, 1950 — Article 14, 226
High Courts14 Feb 2014
Commissioner of Income Tax, Jamshedpur Vs M/s. Hitech Chemical (P) Ltd.
Jharkhand High Court · (2014) 271 CTR 173 : (2014) 363 ITR 145 : (2014) 2 JLJR 280
Central Excises and Salt Act, 1944 - Section 11ACIncome Tax Act, 1961 - Section 132 132(1) 132(9) 142 143(2)Securities and Exchange Board of India Act, 1992 - Section 15A 15D(b) 15E 15HB
High Courts14 Feb 2014
Smt. Krishna Sadhukhan Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2014 JH 90 : (2014) 3 AJR 28 : (2014) 2 JLJR 164
High Courts14 Feb 2014Allowed
Md. Afroz Alam Vs The State of Jharkhand
Jharkhand High Court · (2014) 02 JH CK 0020
Chotanagpur Tenancy Act, 1908 - Section 49 49(2) 49(5)Penal Code, 1860 (IPC) - Section 109 120(B) 201 409 420Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts13 Feb 2014
Most. Jagia Devi Vs Union of India and Others
Jharkhand High Court · (2014) 2 JLJR 180
Constitution of India, 1950 — Article 21
High Courts13 Feb 2014Disposed Off
Employers in relation to the Management of Bastacolla Area No. IX of Bharat Coking Coal Limited Vs Their workmen
Jharkhand High Court · (2014) 3 AJR 736 : (2014) 143 FLR 657 : (2014) 4 JLJR 385
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 2 (c)
High Courts12 Feb 2014
Arun Kumar Vs State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 437
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 109, 120B, 403, 406, 409Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(1)(c)(d), 13(2), 7
High Courts12 Feb 2014Dismissed
Chandra Bati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 3 AJR 646 : (2014) 2 JLJR 318
Constitution of India, 1950 — Article 31
High Courts12 Feb 2014Disposed Off
Om Prakash Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 141 FLR 1033 : (2014) 2 JLJR 273 : (2014) 3 LLJ 395
High Courts12 Feb 2014Allowed
Bokla Sheikh and Charka Sheik Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 642
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts11 Feb 2014Dismissed
Central Coalfields Limited Vs Kinu Manjhi and Others
Jharkhand High Court · (2014) 2 AJR 330 : (2014) 2 JLJR 72
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Feb 2014
Ashok Kumar and Others Vs The State of Jharkhand and Premlata Verma
Jharkhand High Court · (2014) 2 AJR 576 : (2014) 2 JLJR 82
Criminal Procedure Code, 1973 (CrPC) - Section 245Penal Code, 1860 (IPC) - Section 304B 306 375 403 404