High Courts11 Feb 2014Dismissed
The State of Jharkhand and Others Vs Gayatri Devi and Others
Jharkhand High Court · (2014) 02 JH CK 0043
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 51 of 59
High Courts10 Feb 2014
Belal Vs State of Jharkhand
Jharkhand High Court · (2014) 02 JH CK 0084
Penal Code, 1860 (IPC) — Section 120(B), 120B, 366(A), 366-A, 376
High Courts10 Feb 2014Disposed Off
Gazi Safdar Hayat Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 3
High Courts10 Feb 2014Allowed
Shanti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 383 : (2014) 2 JLJR 5
Constitution of India, 1950 — Article 311(2)
High Courts09 Feb 2014
Shivendra Kumar Vs The State of Jharkhand and Shri Narayan Das
Jharkhand High Court · (2014) 2 AJR 771 : (2014) 3 JLJR 269
Constitution of India, 1950 — Article 226, 356Criminal Procedure Code, 1973 (CrPC) — Section 107, 155(2), 156(1), 161, 164Penal Code, 1860 (IPC) — Section 385, 504, 52
High Courts07 Feb 2014
Mohan Mahto and Others Vs The Union of India and Others
Jharkhand High Court · (2014) 4 AJR 318 : (2014) 142 FLR 313 : (2014) 3 JLJR 323
High Courts06 Feb 2014
M/s. Ashok and Company Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 381
Land Acquisition Act, 1894 - Section 11 23(2)
High Courts06 Feb 2014Dismissed
Johan Minz Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 781
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 2014Disposed Off
Arjun Tiwari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 02 JH CK 0021
High Courts06 Feb 2014
In Re: Principal Secretary, Department of Home, Government of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 1
High Courts06 Feb 2014Allowed
Chandrika Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 223 : (2014) 1 JLJR 685
Constitution of India, 1950 - Article 14 21 233
High Courts05 Feb 2014
Shishir Shrivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2014) FAJ 526
Food Safety and Standards Act, 2006 — Section 26, 27, 3(zx), 51
High Courts05 Feb 2014
Munki Devi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2014) 3 AJR 326 : (2014) 2 JLJR 9 : (2014) 1 LLJ 735
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 18, 18(3), 2(s)
High Courts05 Feb 2014Dismissed
W.F. Alberts @ Wendell Fredrich Alberts and Celine Alberts Vs State of Jharkhand and Hareram Singh
Jharkhand High Court · (2014) 3 Crimes 344 : (2014) 2 JLJR 87
Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 409
High Courts03 Feb 2014
The Steel Authority of India Ltd. Vs Bhimendra Kumar Kashyap and Others
Jharkhand High Court · (2014) 4 AJR 223 : (2014) 2 JLJR 91 : (2014) LLR 724
High Courts03 Feb 2014
Krishna Gope Vs Nitya Nand Pandey
Jharkhand High Court · (2014) 3 JLJR 529
Criminal Procedure Code, 1973 (CrPC) — Section 144, 146, 146(2)
High Courts03 Feb 2014Dismissed
Smt. Nirmala Besra Vs The State of Jharkhand
Jharkhand High Court · (2014) 02 JH CK 0023
High Courts03 Feb 2014Dismissed
Smt. Malti Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 02 JH CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 4Penal Code, 1860 (IPC) - Section 120B 406 409 415 419Registration Act, 1908 - Section 19 21 82 83
High Courts31 Jan 2014Dismissed
Digamber Rabidas Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 376