COURT ARCHIVE

Jharkhand High Court judgments, 2014

1,180 judgments · page 53 of 59

High Courts28 Jan 2014

Agricultural Produce Market Committee, Garhwa Vs Saryu Prasad Gupta, Sarwan Prasad Gupta and The State of Jharkhand

Jharkhand High Court · (2014) 3 AJR 343 : (2014) 1 JLJR 706

Land Acquisition Act, 1894 — Section 12, 12(2), 18(2), 3(c)

High Courts28 Jan 2014Partly Allowed

The State of Jharkhand, The Secretary and The Deputy Secretary, Personal, Administrative Reforms and Rajbhasa Department, Government of Jharkhand Vs Jaishree Jha

Jharkhand High Court · (2014) 2 AJR 209 : (2014) 1 JLJR 454

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11

High Courts28 Jan 2014Dismissed

Sushil Kumar Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 1 LLJ 582

Constitution of India, 1950 - Article 14 16

High Courts28 Jan 2014Dismissed

Manju Singh @ Manju Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 01 JH CK 0031

High Courts27 Jan 2014

Tula Devi, Bhola Mahto @ Bhola Pd. Mahto and Rajendra Kumar @ Rajendra Kumar Mahto Vs The United India Insurance Company Ltd. and Others

Jharkhand High Court · (2014) 3 ACC 850 : (2014) 1 JLJR 621

Motor Vehicles Act, 1988 - Section 140 163A

High Courts27 Jan 2014

Satya Narayan Yadav Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 1 JLJR 504

Jharkhand Panchayat Raj Act, 2001 - Section 49 49(1) 49(2) 54 55

High Courts27 Jan 2014

Mira Mahananda Vs Union of India and Others

Jharkhand High Court · (2014) 1 JLJR 626

High Courts27 Jan 2014

Sarita Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 2 AJR 662 : (2014) 3 JLJR 277

High Courts27 Jan 2014Allowed

Gauri Shankar Prasad Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 2 AJR 529 : (2014) 1 JLJR 603

Constitution of India, 1950 - Article 21 309

High Courts27 Jan 2014Disposed Off

Ram Bilash Sahu Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 1 JLJR 578

High Courts27 Jan 2014Disposed Off

Kashinath Singh and Another Vs Sabu Devi and Others

Jharkhand High Court · (2014) 2 JLJR 67

High Courts24 Jan 2014Dismissed

Bhim Singh Vs The Union of India

Jharkhand High Court · (2014) 3 AJR 359 : (2014) 2 JLJR 575

Constitution of India, 1950 — Article 311(2), 311(2)(b)Penal Code, 1860 (IPC) — Section 120-B, 34, 379, 420

High Courts24 Jan 2014

Amarendra Paul Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 7 AJR 166 : (2014) 2 JLJR 1

High Courts24 Jan 2014Allowed

Bokaro Steel Limited Vs Shri Ram Naresh Singh and Others

Jharkhand High Court · (2014) 2 AJR 607 : (2014) 141 FLR 470 : (2014) 1 JLJR 490 : (2014) 1 LLJ 714 : (2014) 3 LLN 151

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 5 7Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 13 14 4 4(6) 7(2)

High Courts24 Jan 2014Disposed Off

Dwarika Nath Mishra Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 1 JLJR 564

High Courts23 Jan 2014

Ghanshyam Pathak and Others Vs Santhal Praganas Gramin Bank and Others

Jharkhand High Court · (2015) LabIC 878

Regional Rural Banks Act, 1976 — Section 17, 29, 7

High Courts23 Jan 2014Dismissed

Gaina Murmu Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 AJR 3 : (2014) 3 JLJR 492

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34

High Courts23 Jan 2014Dismissed

Durga Kisku and Lelha Kole Vs State of Jharkhand

Jharkhand High Court · (2014) 3 AJR 48

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 302, 34, 380

High Courts23 Jan 2014

Arun Soni Vs The State of Jharkhand

Jharkhand High Court · (2015) 1 DMC 540 : (2014) 3 JLJR 646

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 304B, 498A

High Courts23 Jan 2014Dismissed

Amrit Singh Vs Central Coalfields Limited, Swang Washery and Others

Jharkhand High Court · (2014) 4 FLT 676