High Courts23 Jan 2014Dismissed
Madan Mohan Gond Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 01 JH CK 0079
Constitution of India, 1950 - Article 341 342
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 54 of 59
High Courts23 Jan 2014
Balram Transport Corporation Vs Oriental Insurance Company Ltd., Steel Authority of India Ltd. and M/s. P.N.A. and Associates, Investigator and Marin Claim Recovery Agent
Jharkhand High Court · (2014) 2 JLJR 381
Carriers Act, 1865 — Section 10, 9
High Courts23 Jan 2014
Captain Rabindra Nath Singh Vs Union of India and Others
Jharkhand High Court · (2014) 3 AJR 24 : (2014) 1 JLJR 624
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Jan 2014
Kumar Gubardhan Prasad Singh Vs The State of Bihar
Jharkhand High Court · (2014) 01 JH CK 0042
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(3), 11(1), 9
High Courts23 Jan 2014Disposed Off
Shankar Prasad Vs Union of India and Others
Jharkhand High Court · (2014) 01 JH CK 0040
Constitution of India, 1950 - Article 226
High Courts23 Jan 2014Allowed
Ghanshyam Pathak Vs Santhal Parganas Gramin Bank and Others
Jharkhand High Court · (2014) 12 AJR 789 : (2014) 2 JLJR 37
Regional Rural Banks Act, 1976 - Section 17 29
High Courts23 Jan 2014Dismissed
Kishore Ekka Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 2 JLJR 482
Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468
High Courts23 Jan 2014
Binod Singh Vs Raghunath Tiwari and Others
Jharkhand High Court · (2014) 1 JLJR 595
High Courts22 Jan 2014
Bhuneshwar Saw Vs Union of India
Jharkhand High Court · (2014) 3 ACC 646 : (2015) ACJ 136 : (2015) 2 AnWR 50
Railways Act, 1989 — Section 123, 123(b), 123(b)(i), 123(c), 123(c)(2)
High Courts22 Jan 2014Dismissed
Arjun Singh alias Birsa Singh and Kamal Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 720
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts22 Jan 2014Dismissed
Parikha Ram Vs Union of India and Others
Jharkhand High Court · (2014) 2 JLJR 64
High Courts22 Jan 2014Dismissed
D.K. Pal, A.N. Lal and Mrs. Nilima Singh Vs Union of India and Others
Jharkhand High Court · (2014) 01 JH CK 0032
Constitution of India, 1950 - Article 309
High Courts22 Jan 2014Allowed
Poulus Lakra Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 6 : (2014) 2 JLJR 652
Criminal Procedure Code, 1973 (CrPC) — Section 145, 154, 161, 161(1), 161(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 158, 201, 302, 376, 376A
High Courts20 Jan 2014Dismissed
Guru Ghosh Vs The Special Officer, Hazaribagh Municipality and Others
Jharkhand High Court · (2014) 4 AJR 238
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts20 Jan 2014
Oriental Insurance Company Ltd. Vs Salim Mian, Sakina Bibi and Gayana Nand Jha
Jharkhand High Court · (2014) 3 ACC 178
Motor Vehicles Act, 1988 — Section 140
High Courts20 Jan 2014
Chandan Raj Chaudhary Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 527
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts20 Jan 2014
ICICI Lombard General Insurance Company Vs Umravati Devi
Jharkhand High Court · (2014) 4 ACC 101
High Courts18 Jan 2014Dismissed
Laxmin Swansi Vs Sanicharia Swansi
Jharkhand High Court · (2015) 1 AJR 11
Bihar Land Reforms Act, 1950 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146Specific Relief Act, 1963 — Section 34
High Courts18 Jan 2014Dismissed
Ajay Dubey, Ram Lakhan Dubey and Kedar Nath Pandey Vs Palamau Kshetriya Gramin Bank
Jharkhand High Court · (2014) 01 JH CK 0123
High Courts18 Jan 2014
Shambhu Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 648 : (2014) 3 JLJR 237