High Courts01 Feb 2012Allowed
Kamal Nath Singh and Bindeshwar Singh @ Nanhak Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0006
Penal Code, 1860 (IPC) — Section 304B, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 87 of 93
High Courts01 Feb 2012Dismissed
Dr. Dhirendra Narh Ojha Vs Ranchi University, Ranchi and Others
Jharkhand High Court · (2012) 02 JH CK 0001
High Courts31 Jan 2012Allowed
Mahabeer Enterprises Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2012) 01 JH CK 0124
High Courts31 Jan 2012Allowed
Raju @ Ranji Purty and Rengo @ Lode Champia Vs The State of Jharkhand
Jharkhand High Court · (2012) 01 JH CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379
High Courts31 Jan 2012
Hemendra Pratap Dehati Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0070
High Courts30 Jan 2012
Samir Toppo Vs The Union of India and Others
Jharkhand High Court · (2012) 2 JCR 391 : (2012) 1 JLJR 217
High Courts30 Jan 2012
Gautam Mahanty Vs Smt. Jayashree Mahanty
Jharkhand High Court · (2012) 01 JH CK 0105
High Courts27 Jan 2012
Ratneshwar Rai (Ex-Executive Engineer, R.W.D., Chatra) Vs Union of India
Jharkhand High Court · (2012) 01 JH CK 0062
Penal Code, 1860 (IPC) — Section 120, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts27 Jan 2012Allowed
Musa Mian Vs The State of Jharkhand
Jharkhand High Court · (2012) 01 JH CK 0039
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jan 2012
Vishal Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0122
Constitution of India, 1950 — Article 12, 144
High Courts25 Jan 2012Dismissed
Shalkhan Murmoo Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 54
Chotanagpur Tenancy Act, 1908 — Section 46(1)
High Courts25 Jan 2012Allowed
Tara Pado Mahto Vs The State of Jharkhand
Jharkhand High Court · (2012) 01 JH CK 0087
Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Jan 2012Allowed
Ramjee Power Construction Ltd. Vs Union of India and Others
Jharkhand High Court · (2012) 01 JH CK 0086
Income Tax Act, 1961 — Section 132, 142(2A), 143(3), 153A, 281B
High Courts25 Jan 2012
Manoj Kumar Singh alias and Bhola Singh alias Bhola Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0085
Constitution of India, 1950 — Article 22(5), 226Jharkhand Control of Crimes Act, 2002 — Section 12, 12(2), 12(A)
High Courts25 Jan 2012Allowed
Yudhisthir Mahato and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 313
High Courts25 Jan 2012Allowed
Shaukat Ali Khan and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 01 JH CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 317
High Courts25 Jan 2012
Court on its own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 146
High Courts25 Jan 2012Allowed
Raj Kumar @ R.K. Singh @ Rajkumar Singh and another Vs State of Jharkhand and another
Jharkhand High Court · (2012) 01 JH CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 109, 120B, 34, 406, 415
High Courts25 Jan 2012
Erik Hessa Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JLJR 294
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(3), 173(4), 173(5)
High Courts25 Jan 2012
Mahipal Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 311
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5