COURT ARCHIVE

Jharkhand High Court judgments, 2012

1,856 judgments · page 86 of 93

High Courts02 Feb 2012Allowed

Silbestar Dungdung, Ghuran Lohra and George Soreng @ Joro@Jorge Vs The State of Jharkhand and Khudi Sao

Jharkhand High Court · (2012) 02 JH CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34

High Courts02 Feb 2012Dismissed

Harendra Kumar and Others Vs Life Insurance Corporation of India and Another

Jharkhand High Court · (2012) 2 JCR 70

Constitution of India, 1950 — Article 14, 16, 309

High Courts02 Feb 2012Allowed

(Dr.) Ramchandra Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 02 JH CK 0064

Constitution of India, 1950 — Article 14, 16

High Courts02 Feb 2012Dismissed

Anand Ekka Vs The Presiding Officer, Labour Court, Ranchi, The Oriental Insurance Company Limited and The Branch Manager, Oriental Insurance Company Limited, Pawarganj, Lohardaga

Jharkhand High Court · (2012) 4 JCR 244

Bihar Shops and Establishments Act, 1953 — Section 2(4), 26

High Courts02 Feb 2012Allowed

Gulab Bhagat and Ejamul Ansari Vs The State of Jharkhand

Jharkhand High Court · (2012) 2 JCR 43 : (2012) 1 JLJR 264

Criminal Procedure Code, 1973 (CrPC) — Section 4Jharkhand Mining Act, 2004 — Section 40, 54(7)Jharkhand Minor Mineral Concession Act — Section 54

High Courts02 Feb 2012

Subhash Chandra Sah Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JCR 321

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5

High Courts02 Feb 2012Allowed

Prof. (Dr.) Ramchandra Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JLJR 157

Constitution of India, 1950 — Article 14, 16

High Courts02 Feb 2012Dismissed

Shanti Bhartiya Vs The State of Jharkhand

Jharkhand High Court · (2012) 02 JH CK 0009

Essential Commodities Act, 1955 — Section 7

High Courts01 Feb 2012

Central Coal Fields Ltd. Vs Commissioner of Income Tax (TDS), Patna and Others

Jharkhand High Court · (2012) 249 CTR 523 : (2012) 2 JCR 142 : (2012) 1 JLJR 283 : (2012) 209 TAXMAN 150

Income Tax Act, 1961 — Section 201(1), 201A(1), 226, 226(3), 271C

High Courts01 Feb 2012Allowed

Anup Kumar Vs State of Jharkhand

Jharkhand High Court · (2012) 02 JH CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 482Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 30, 33

High Courts01 Feb 2012Allowed

Smt. Binu Mishra and Smt. Sarika Devi Vs The State of Jharkhand and others

Jharkhand High Court · (2012) 2 JCR 69

High Courts01 Feb 2012Allowed

Anil Kumar Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JLJR 237

Constitution of India, 1950 — Article 14

High Courts01 Feb 2012

Birendra Kumar Sinha Vs State of Jharkhand and another

Jharkhand High Court · (2012) 02 JH CK 0119

High Courts01 Feb 2012Dismissed

Lalan Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JCR 131

High Courts01 Feb 2012Allowed

Sanju Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 02 JH CK 0099

Constitution of India, 1950 — Article 342

High Courts01 Feb 2012

Advocate Association Vs The State of Jharkhand and others

Jharkhand High Court · (2012) 02 JH CK 0069

High Courts01 Feb 2012

Birendra Kumar Mishra Vs The State of Jharkhand and others

Jharkhand High Court · (2012) 2 JCR 67 : (2012) 2 JLJR 26

High Courts01 Feb 2012Dismissed

Sanjay Kumar and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JCR 202 : (2012) 1 JLJR 252

High Courts01 Feb 2012Dismissed

Hridyanand Mishra Vs State of Jharkhand, Sumant Kumar Mishra, Jaswant Kumar Mishra and Parashnath Mishra

Jharkhand High Court · (2012) 02 JH CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482Penal Code, 1860 (IPC) — Section 34, 420

High Courts01 Feb 2012

Vijaykedia Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 2 BC 210

Criminal Procedure Code, 1973 (CrPC) — Section 201, 202, 202(1), 203Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17