High Courts07 Feb 2012Dismissed
Sarahuddin Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 262 : (2012) 2 JLJR 58
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 84 of 93
High Courts07 Feb 2012Dismissed
Birendra Bedia Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2012) 02 JH CK 0111
High Courts07 Feb 2012
Krishna Kant Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0109
Constitution of India, 1950 — Article 226
High Courts07 Feb 2012Dismissed
Yugesh @ Yugesh Karmali Vs Central Coalfields Limited and Others
Jharkhand High Court · (2012) 02 JH CK 0104
Constitution of India, 1950 — Article 226
High Courts07 Feb 2012Dismissed
Lilu Mahato and Others Vs Mahajan Mahato and Others
Jharkhand High Court · (2012) 02 JH CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4)
High Courts07 Feb 2012Allowed
Md. Aslam, Md. Irshad Ansari, Sayeed Ansari @ Md. Shaheed Ansari and Naruddin Ansari @ Nazrul Ansari Vs The State of JHARKHAND and Another
Jharkhand High Court · (2012) 02 JH CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Feb 2012Allowed
Santosh Gorai @ Santosh Teli Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0083
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts07 Feb 2012Allowed
Ashika Stock Broking Limited, Ranchi Vs The State of JHARKHAND and Another
Jharkhand High Court · (2012) 02 JH CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 417
High Courts07 Feb 2012Dismissed
M/s Bharat Coking Coal Limited, Dhanbad Vs M/s Bharat Fire Bricks and Pottery Works (P) Limited, Jharia, Dhanbad
Jharkhand High Court · AIR 2013 Jhar 9 : (2012) 2 JCR 32 : (2012) 2 JLJR 121
Coking Coal Mines (Nationalisation) Act, 1972 — Section 3Limitation Act, 1963 — Section 27Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1)
High Courts07 Feb 2012Allowed
Arvind Yadav and others Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts07 Feb 2012
Parmeshwari Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 54
High Courts07 Feb 2012Allowed
Rohit Kumar Vs Central Coalfields Ltd., Ranchi and Others
Jharkhand High Court · (2012) 2 JCR 261 : (2012) 2 JLJR 309
Constitution of India, 1950 — Article 226
High Courts07 Feb 2012Dismissed
Karambir Yadav Vs Awadhesh Ravidas and Others
Jharkhand High Court · (2012) 02 JH CK 0025
High Courts07 Feb 2012Dismissed
Lago Sinku @ Sunil Sinku Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 389
Penal Code, 1860 (IPC) — Section 302, 84
High Courts06 Feb 2012
Most. Sakho Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 130 : (2012) 2 JLJR 410
High Courts06 Feb 2012Allowed
Kushmi Devi, Sahdeo Das and Baldeo Das @ Baldeo Prasad Das Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts06 Feb 2012
Radhey Shyam Prasad Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0144
Penal Code, 1860 (IPC) — Section 120(B), 409, 467, 468, 511Prevention of Corruption Act, 1988 — Section 13(1), 7, 8
High Courts06 Feb 2012Allowed
Manish Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts06 Feb 2012
Md. Sarfaraj Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0128
Constitution of India, 1950 — Article 226Jharkhand Service Code, 2001 — Rule 236
High Courts06 Feb 2012Dismissed
Choyta Bodra Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0100
Penal Code, 1860 (IPC) — Section 302