High Courts06 Feb 2012Allowed
Central Coalfields Ltd. and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0026
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 85 of 93
High Courts06 Feb 2012
Court on its own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 64
High Courts06 Feb 2012
Rajesh Lakra Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 500
High Courts06 Feb 2012Allowed
M/s. Vikromatic Steel Private Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2012) 2 JCR 44
High Courts05 Feb 2012
Mahendra Prasad Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0170
High Courts05 Feb 2012Dismissed
Radhey Shyam Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0145
High Courts03 Feb 2012Allowed
Panch Sheel Udyog Vs Union of India
Jharkhand High Court · (2017) 346 ELT 183
High Courts03 Feb 2012
Neeraj Agarwal Vs State of Jharkhand and Sujata Prasad
Jharkhand High Court · (2012) 02 JH CK 0147
High Courts03 Feb 2012
Ram Lakhan Yadav Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0143
Penal Code, 1860 (IPC) — Section 114, 120(B), 403, 409, 417
High Courts03 Feb 2012Dismissed
B. Xess @ Balaru Xess @ Belarus Khess Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0142
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Feb 2012Allowed
Deepak Kumar Sanwaria @ Dabbu Sanwaria Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 42
Penal Code, 1860 (IPC) — Section 379, 411
High Courts03 Feb 2012
Sachida Nand Singh Vs The State of Jharkhand and another
Jharkhand High Court · (2012) 02 JH CK 0110
High Courts03 Feb 2012Allowed
M/s Venu Engineers Vs Dy. General Manager, I/c (Contracts) MECO Ltd.
Jharkhand High Court · (2012) 2 JCR 81
High Courts03 Feb 2012Dismissed
Sunil Chandra Sharma, Argora, Ranchi Vs Life Insurance Corporation of India, Jamshedpur and Others
Jharkhand High Court · (2012) 2 JCR 388
High Courts03 Feb 2012
Panch Sheel Udyog Vs Union of India and Others
Jharkhand High Court · (2013) 57 VST 26
High Courts02 Feb 2012Allowed
Syed Shahab Ahmed Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JLJR 399
High Courts02 Feb 2012Dismissed
Majhi Samad Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0156
Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2012Allowed
Managing Director, Bihar State Mineral Development Corpn. Ltd., Ranchi Vs The Presiding Officer, Labour Court, Ranchi and Others
Jharkhand High Court · (2012) 2 JLJR 113
High Courts02 Feb 2012Dismissed
Gardi Leyangi Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 288
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts02 Feb 2012Dismissed
Smt. Kiran Devi @ Kiran Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0098
Penal Code, 1860 (IPC) — Section 34, 420, 465, 466, 467Registration Act, 1908 — Section 19, 21, 82, 83