High Courts20 Jan 2012Dismissed
Chaturbhuj Mahapatra and others Vs Kalu Murmu and others
Jharkhand High Court · (2012) 2 JCR 397
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 115
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 89 of 93
High Courts19 Jan 2012
Rameshwar Prasad Srivastava Vs Union of India and Others
Jharkhand High Court · (2012) 01 JH CK 0121
High Courts19 Jan 2012Dismissed
Ganesh Chik Baraik Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 384
Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Jan 2012Allowed
Aghanu Manjhi Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 387
Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Jan 2012Dismissed
Mukesh Kumar Yadav @ Mukesh Yadav Vs The State of Jharkhand
Jharkhand High Court · (2012) 01 JH CK 0090
Arms Act, 1959 — Section 25(1B), 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Jan 2012
Shila Singh Vs The State of Bihar now Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 279 : (2012) 3 JLJR 139
Bihar State Housing Board Act, 1982 — Section 59
High Courts19 Jan 2012Dismissed
The State of Jharkhand Vs M/s. G.S. Atwal and Co. (Engineering) Pvt. Ltd.
Jharkhand High Court · (2012) 2 JCR 392
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A
High Courts18 Jan 2012
Rajendra Kumar Vs Union of India and Others
Jharkhand High Court · (2012) 2 JCR 108
High Courts18 Jan 2012Dismissed
Prahalad Rai Agrawal Vs The State of Jharkhand and Arvind Kumar Sinha
Jharkhand High Court · (2012) 01 JH CK 0058
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Jan 2012
The State of Jharkhand and Others Vs Shailendra Kumar Sinha
Jharkhand High Court · AIR 2012 Jhar 104
High Courts18 Jan 2012Allowed
Tara Pado Mahto Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 591
Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Jan 2012Allowed
Fagu Soren Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 386
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 2012
Central Coalfileds Ltd., Ranchi Vs M/s Balaji Fuels Private Ltd., Ranchi
Jharkhand High Court · (2012) 2 JCR 92 : (2012) 1 JLJR 250
High Courts17 Jan 2012Allowed
Bishnu Dayal @ Vishnu Dayal Gupta and Naresh Kumar Gupta Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 242
Bihar Finance Act, 1981 — Section 49(1), 49(2), 49(3)Constitution of India, 1950 — Article 19, 20(2), 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 150(1), 154, 155(2), 156, 173
High Courts17 Jan 2012Dismissed
Nazm Alam @ Nizam Ansari Vs The State of Jharkhand and Azijan Bibi
Jharkhand High Court · (2012) 01 JH CK 0116
Penal Code, 1860 (IPC) — Section 323, 498, 498A
High Courts17 Jan 2012Dismissed
The State of Jharkhand Vs Tapeshwar Choudhary
Jharkhand High Court · (2012) 2 JCR 105 : (2012) 2 JLJR 118
Bihar Reorganisation Act, 2000 — Section 72, 73
High Courts17 Jan 2012
Bihar State Electricity Board and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2012) 01 JH CK 0107
High Courts17 Jan 2012Dismissed
Durga Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0092
High Courts17 Jan 2012Dismissed
Kamdeo Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 563
High Courts17 Jan 2012Allowed
Bishnu Dayal @ Vishnu Dayal Gupta and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 242
Bihar Finance Act, 1981 — Section 49(1), 49(2), 49(3)Constitution of India, 1950 — Article 19, 20(2), 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 156, 156(1), 173