High Courts17 Jan 2012Dismissed
Kamlesh Yadav Vs The State of Jharkhand and Others The State of Jharkhand Vs Ramkhelawan Sao and Others
Jharkhand High Court · (2012) 01 JH CK 0060
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 90 of 93
High Courts17 Jan 2012Dismissed
Mahesh Prasad Lunkesh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 399
High Courts17 Jan 2012Dismissed
Sudarshan Singh and Others Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2012) 01 JH CK 0029
High Courts17 Jan 2012Dismissed
Loseya Pingua @ Tapu Pingua Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 383
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Jan 2012
Bijay Basanta Ostad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 99
Government of India Rules — Rule 22(A)
High Courts16 Jan 2012Dismissed
Middle School Chitari, Dadu Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 84
High Courts16 Jan 2012Allowed
Indradeo Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 89
Bihar Non-Government Secondary School (Taking over Management and Control) Rules, 1983 — Rule 7(1)(ga), 7(1)(kha)Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9
High Courts13 Jan 2012Allowed
Mangal Mahali @ Mangla Mahali and Ravi Mahali Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0131
Penal Code, 1860 (IPC) — Section 149, 302, 307, 379
High Courts13 Jan 2012
Kripanandan Prasad, Ashok Kumar Sinha and Gulshan Kumar Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 01 JH CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 207, 208
High Courts13 Jan 2012
Abdul Salim Vs The Administrator, Bihar State Road Transport Corporation, Patna and Others
Jharkhand High Court · (2012) 3 JCR 344
Constitution of India, 1950 — Article 226
High Courts13 Jan 2012Dismissed
Dasharathi Paul and Others Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 378
Explosive Substances Act, 1908 — Section 3, 4, 5Mines Act, 1952 — Section 22, 22A, 57, 72A, 72CPenal Code, 1860 (IPC) — Section 286, 304, 337, 338, 427
High Courts13 Jan 2012Allowed
Basudeo Bhuiya Vs Bharat Coking Coal Limited, Dhanbad and Others
Jharkhand High Court · (2012) 01 JH CK 0027
High Courts13 Jan 2012Allowed
Hasina Bibi Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2012) 3 JCR 380
Penal Code, 1860 (IPC) — Section 302
High Courts12 Jan 2012Dismissed
Rajesh Kumar Sharma Vs The State of Jharkhand and Rajesh Shaw @ Rajesh Saw
Jharkhand High Court · (2013) 2 AJR 178
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 87
High Courts12 Jan 2012Dismissed
Dhaneshwar Mahato Vs State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 278
Criminal Procedure Code, 1973 (CrPC) — Section 389(2)Penal Code, 1860 (IPC) — Section 120B, 364A
High Courts12 Jan 2012Dismissed
Gauranga Dutta Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 556 : (2012) 3 JCR 346
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 139
High Courts12 Jan 2012Allowed
P.K. Agnihotri Vs Hindustan Steel Works Construction Limited and Others
Jharkhand High Court · (2012) 2 JLJR 65
Constitution of India, 1950 — Article 226
High Courts12 Jan 2012
Ravindra Taunk and Others Vs Smt. Vasanti B. Taunk and Others
Jharkhand High Court · (2012) 3 JCR 239
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts11 Jan 2012
State of Jharkhand Vs Sita Ram and Others
Jharkhand High Court · (2012) 01 JH CK 0102
High Courts11 Jan 2012
Sarju Prasad and Dineshwar Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JLJR 466