COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 33 of 65

High Courts16 Jul 2008Dismissed

Krishna Mohan Prasad Vs State of Jharkhand

Jharkhand High Court · (2008) 3 JCR 545

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304, 420, 458Prevention of Corruption Act, 1988 — Section 13, 7

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High Courts16 Jul 2008

Janak Kumar Mishra Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 549

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High Courts16 Jul 2008Allowed

Umesh Kumar Singh Vs The State of Bihar and Others

Jharkhand High Court · (2008) 4 JCR 692

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High Courts16 Jul 2008

Paresh Nath Gope and Another Vs BCCL and Others

Jharkhand High Court · (2008) 07 JH CK 0019

Penal Code, 1860 (IPC) — Section 304, 307

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High Courts15 Jul 2008Dismissed

Babu Lal Mandal Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 89

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5, 6

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High Courts15 Jul 2008

Yogendra Dhar Dubey Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 542

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High Courts15 Jul 2008Dismissed

Smt. Sangeeta Devi and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 4 JCR 701

Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 469

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High Courts15 Jul 2008Allowed

Namo Narayan Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 536

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High Courts15 Jul 2008

Yasin Ansari Vs Management of Bokaro Steel Plant

Jharkhand High Court · (2008) 3 JCR 531

Industrial Disputes Act, 1947 — Section 17B

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High Courts15 Jul 2008Dismissed

Ramprit Kumar and Another and Anil Kumar and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 548

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High Courts15 Jul 2008Dismissed

Bharat Coking Coal Limited and Others Vs Baij Nath Mahato

Jharkhand High Court · (2008) 4 JCR 130

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High Courts15 Jul 2008

Md. Anwarul Haque Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 550

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High Courts14 Jul 2008Allowed

Md. Yaseen and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2009) 1 JCR 56

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 149, 420, 465

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High Courts14 Jul 2008Dismissed

United India Insurance Company Ltd. Vs Hashina Khatoon and Others

Jharkhand High Court · (2008) 3 JCR 535

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High Courts14 Jul 2008Dismissed

Central Coal Fields Limited and Others Vs Sugia Kamin and Another

Jharkhand High Court · (2008) 3 JCR 532

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High Courts14 Jul 2008Dismissed

National Insurance Company Ltd., Lohardaga Branch Vs Anita Singh and Others

Jharkhand High Court · (2009) ACJ 2814 : (2008) 3 JCR 533

Motor Vehicles Act, 1988 — Section 146

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High Courts11 Jul 2008Dismissed

Bharat Coking Coal Ltd. Vs The Regional Labour Commissioner (C) Dhanbad-cum-Appellate Authority under The payment of Gratuity Act, 1972 and Others

Jharkhand High Court · (2008) 4 JCR 122

Payment of Gratuity Act, 1972 — Section 4, 7

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High Courts11 Jul 2008Dismissed

Raju Mahto Vs State of Jharkhand

Jharkhand High Court · (2008) 4 JCR 140

Criminal Procedure Code, 1973 (CrPC) — Section 319

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High Courts11 Jul 2008Allowed

Siyawar Singh Vs The State of Jharkhand and The Chairman, JSEB

Jharkhand High Court · (2008) 56 BLJR 2739 : (2008) 3 JCR 643

Criminal Procedure Code, 1973 (CrPC) — Section 197, 227Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(1D)

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High Courts11 Jul 2008Allowed

Prem Shankar Saha Vs The State of Jharkhand

Jharkhand High Court · (2008) 56 BLJR 2736 : (2008) 4 JCR 154

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2), 482Penal Code, 1860 (IPC) — Section 307

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