High Courts17 Jul 2008Dismissed
Ramesh Sahu Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 509
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 32 of 65
High Courts17 Jul 2008Allowed
Tisco (Tube Division) Ltd. and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 501
Contract Labour (Regulation and Abolition) Act, 1970 — Section 1, 10, 2, 23, 27Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jul 2008Allowed
Lil Mohan Munda Vs Arshad Hussain and Another
Jharkhand High Court · (2009) ACJ 2816 : (2008) 3 JCR 498
Motor Vehicles Act, 1988 — Section 140
High Courts17 Jul 2008Allowed
Suresh Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) 07 JH CK 0103
Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Jul 2008
Harish Chandra Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 499
High Courts17 Jul 2008
Renu Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 506
High Courts17 Jul 2008
Udhwa Prakhand Nav Yatayat Swavlambi Sahkari Samiti Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 704
High Courts17 Jul 2008Allowed
Suresh Kumar Basaiwala Vs Gobind Prasad Agarwala
Jharkhand High Court · (2008) 07 JH CK 0047
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 15(1)
High Courts17 Jul 2008Dismissed
Bahadur Dangwar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 505
High Courts17 Jul 2008Dismissed
Birendra Kumar Vs Coal India Limited and Others
Jharkhand High Court · (2008) 4 JCR 695
High Courts17 Jul 2008Dismissed
Dr. Smt. Renu Bala Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 90
High Courts17 Jul 2008
Binod Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2009) CriLJ 66 : (2008) 3 JCR 508
Penal Code, 1860 (IPC) — Section 109, 120B, 302, 34
High Courts16 Jul 2008Allowed
Vikash Agarwal Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 39
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 409, 417, 420
High Courts16 Jul 2008Dismissed
Ruder Narayan Mahto @ Rudra Narayan Mahato Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 464
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 379, 427, 504
High Courts16 Jul 2008
Brahmdeo Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 694
High Courts16 Jul 2008Allowed
Sri Prakash Jain Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 233
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 385, 406, 409, 417, 420
High Courts16 Jul 2008Allowed
Harihar Thakur Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2008) CriLJ 4560 : (2008) 3 JCR 543
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 354, 376
High Courts16 Jul 2008Allowed
Brahamdeo Prasad Gupta and Others Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 697
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 306, 34
High Courts16 Jul 2008Dismissed
Putul Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 538
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307
High Courts16 Jul 2008Dismissed
Ruder Narayan Mahto @ Rudra Narayan Mahato Vs The State of Jharkhand and Rishikesh Mahato
Jharkhand High Court · (2008) 4 JCR 760
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 379, 427, 504