High Courts22 Jul 2008Dismissed
Sanjay Kumar Samaiyar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 398
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 31 of 65
High Courts21 Jul 2008Dismissed
Jagarnath Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2947 : (2008) 4 JCR 87
High Courts21 Jul 2008
Sheo Singh Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 57 BLJR 14 : (2008) 4 JCR 54
High Courts21 Jul 2008Dismissed
Bharat Coking Coal Limited and Others Vs Savitri Bhuian
Jharkhand High Court · (2008) 4 JCR 52
High Courts21 Jul 2008Dismissed
Manoj Kumar Goswami Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 552
Penal Code, 1860 (IPC) — Section 307, 323, 328, 34, 406
High Courts18 Jul 2008Allowed
Muni Devi and Others Vs Pradip Singh and Another
Jharkhand High Court · (2010) ACJ 253 : (2009) 2 JCR 357
High Courts18 Jul 2008Dismissed
New India Assurance Co. Ltd. Vs Mohan Singh and Another
Jharkhand High Court · (2008) 119 FLR 38 : (2008) 4 JCR 43
High Courts18 Jul 2008
Jaideo Bhattacharya Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 38
High Courts18 Jul 2008Dismissed
Bir Singh Mhato Vs The State of Bihar
Jharkhand High Court · (2008) 07 JH CK 0160
Penal Code, 1860 (IPC) — Section 376
High Courts18 Jul 2008Allowed
Mochi Ram Lohra @ Muchi @ Mochi Lohra Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 513
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
High Courts18 Jul 2008
Laljee Vs Central Coal Fields Limited and Others
Jharkhand High Court · (2008) 3 JCR 511
High Courts18 Jul 2008Dismissed
Management of Department of Tele Communication, Post and Telegraph, Electrical Division Vs Satish Deo Ram
Jharkhand High Court · (2008) 118 FLR 111 : (2008) 3 JCR 515
High Courts18 Jul 2008Dismissed
Indramani Roy Vs The State of Jharkhand
Jharkhand High Court · (2008) CriLJ 4663
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 165, 197, 202Penal Code, 1860 (IPC) — Section 330, 331, 34, 448, 506Prevention of Corruption Act, 1988 — Section 7
High Courts18 Jul 2008Dismissed
Smt. Sangeeta Devi and Jamadar Mahto Vs The State of Jharkhand and Smt. Bilia Mahtain
Jharkhand High Court · (2008) 07 JH CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 469
High Courts18 Jul 2008Dismissed
Md. Mustaffa Vs The Management of Bokaro Steel Plant and Another
Jharkhand High Court · (2008) 4 JCR 310
High Courts18 Jul 2008Allowed
Raj Steels and Ferro Alloys Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 56 BLJR 2893 : (2008) 4 JCR 148
Electricity Act, 2003 — Section 126, 126(5), 127
High Courts18 Jul 2008Dismissed
State of Jharkhand Vs Umesh Kumar Singh and Others
Jharkhand High Court · (2008) 3 JCR 523
High Courts18 Jul 2008Allowed
Binod Kumar Pandit Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 525
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306Prevention of Corruption Act, 1988 — Section 13, 7
High Courts18 Jul 2008
Bhagirathi Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 512
High Courts18 Jul 2008
Shaikh Irshad Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 518