COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 65 of 65

High Courts03 Jan 2008Dismissed

State of Bihar (Now Jharkhand) Vs Ajit Kumar and Others Prabha Sharma Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · (2008) 1 JCR 604

Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 342