High Courts21 Jan 2008
Janardan Panjiara Vs Dumka Central Cooperative Bank and Others
Jharkhand High Court · (2008) 1 JCR 605
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 63 of 65
High Courts21 Jan 2008Allowed
Mishir Rai Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2008) 56 BLJR 1483
Penal Code, 1860 (IPC) — Section 376, 493
High Courts21 Jan 2008Dismissed
Nemi Chand Jain Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 1 JCR 595
Criminal Procedure Code, 1973 (CrPC) — Section 266, 267, 268, 269, 270
High Courts18 Jan 2008
Kumardhubi Metal Casting and Engineering Ltd. Vs Kumardhubi Karmachari Congress and Others
Jharkhand High Court · (2008) 1 JCR 615
COMPANIES ACT, 1956 — Section 454
High Courts18 Jan 2008Dismissed
United India Insurance Company Ltd. Vs Julekha Bibi and Others
Jharkhand High Court · (2008) 1 JCR 444
High Courts17 Jan 2008Allowed
Satish Chandra Dey Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 1 JCR 449a
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319, 399, 401, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts17 Jan 2008Dismissed
Dularchand Prasad Mehta Vs The Central Coal Fields Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 443
High Courts17 Jan 2008Allowed
Shivani Basu and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 139
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jan 2008Allowed
Bela Rani Goswami and Another Vs Baneshwar Goswami
Jharkhand High Court · (2008) 1 JCR 607
High Courts17 Jan 2008Dismissed
National Insurance Company Ltd. Vs Smt. Malti Devi and Others
Jharkhand High Court · (2008) 3 LLJ 204 : (2008) 117 FLR 54 : (2008) 1 JCR 610
High Courts17 Jan 2008
Prawej Ansari Vs Hatim Ali Ansari and Others
Jharkhand High Court · (2008) 1 JCR 597
High Courts17 Jan 2008Dismissed
Raghubansh Mani Lal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 616
High Courts17 Jan 2008Dismissed
Shri Narayan Chandra Modak Vs Gupteshwar Tiwari and Another
Jharkhand High Court · (2008) 1 JCR 633
Land Acquisition Act, 1894 — Section 30
High Courts17 Jan 2008Dismissed
Madan Oraon Vs Central Coalfields Limited and Others
Jharkhand High Court · (2008) 1 JCR 627
High Courts17 Jan 2008
Anil Kumar Vs State of Jharkhand
Jharkhand High Court · (2008) 2 Crimes 458
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts16 Jan 2008
Md. Azam Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 430
High Courts16 Jan 2008Dismissed
Virendra Mahto and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 415
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
High Courts16 Jan 2008
Rama Ballabh Upadhyaya and Others Vs State of Bihar and Others
Jharkhand High Court · (2008) 1 JCR 426a
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 11(1), 5(1)(ii), 5(1)(iii)
High Courts16 Jan 2008
Kishore Kumar Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 406
High Courts16 Jan 2008
Grace Biva Beck Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 606