High Courts29 Jan 2008
Palindra Mehra Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 1 JCR 626
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 62 of 65
High Courts29 Jan 2008
Dr. Kameshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 628
High Courts28 Jan 2008
Smt. Dashmi Orain Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 624
Constitution of India, 1950 — Article 14
High Courts28 Jan 2008Dismissed
Shakuntala Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 117 FLR 53 : (2008) 1 JCR 599
Constitution of India, 1950 — Article 14
High Courts28 Jan 2008
Doman Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 322
Registration Act, 1908 — Section 34
High Courts28 Jan 2008
Sukdeo Baitha and Others Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 18
Constitution of India, 1950 — Article 311
High Courts28 Jan 2008
Suraj Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 321
High Courts28 Jan 2008
Jharkhand Ispat Pvt. Ltd. Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2008) 1 JCR 617
High Courts28 Jan 2008Allowed
Mica Manufacturing Co. Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 LLJ 583
Minimum Wages Act, 1948 — Section 2, 20
High Courts25 Jan 2008
Satya Narayan Lal and Others Vs Rajendra Prasad Sahu and Others
Jharkhand High Court · (2008) 56 BLJR 1360
High Courts25 Jan 2008Dismissed
Management of Department of Telecommunication, P and T Electrical Division Vs Satish Deo Ram
Jharkhand High Court · (2008) 3 JCR 116 : (2008) 3 LLJ 832
High Courts25 Jan 2008Allowed
Bijay Munda Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 630
High Courts24 Jan 2008Dismissed
Badal Jaiswal, K.D. Liquor and Fertilizer Pvt. Ltd. and Ashok Kumar Jaiswal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) CrLJ 2537 : (2008) 56 BLJR 1364 : (2008) 2 JCR 419
Bihar and Orissa Excise Act, 1915 — Section 35, 69Penal Code, 1860 (IPC) — Section 272, 273, 34
High Courts23 Jan 2008Dismissed
Union of India Vs Ramdhani
Jharkhand High Court · (2008) 56 BLJR 1477 : (2008) 2 JCR 113
High Courts23 Jan 2008
Court on its own motion (PIL-Road of Ranchi town), Handu Bhagat and Dr. Harsh Deva Sharan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 629
High Courts22 Jan 2008
Jharkhand State Land Reforms Revenue Karamchari Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 436
High Courts22 Jan 2008
Krishna Nandan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 407
High Courts21 Jan 2008
Brihaspati Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 320
High Courts21 Jan 2008Dismissed
Kamla Kumari Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 623
High Courts21 Jan 2008
Sigma Computer Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 CTLJ 358 : (2008) 1 JCR 600