High Courts06 Feb 2008Allowed
Syed Maniruddin and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 697
Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 60 of 65
High Courts06 Feb 2008Dismissed
Sanjay Prasad Yadav Vs Chairman, Railway Board and Others
Jharkhand High Court · (2008) 2 JCR 377
High Courts06 Feb 2008Dismissed
Uttam Chandra Mehara and Others Vs The State of Jharkhand and Others Pradeep Kumar, Amit Kumar Pandey, Sanjay Kumar Tkakur and Ashok Pandit Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2171 : (2008) 2 JCR 705
Constitution of India, 1950 — Article 16(4B)
High Courts06 Feb 2008
Shri Suresh Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 674
High Courts06 Feb 2008Allowed
Satya Narayan Singh Vs Ranchi University and Others
Jharkhand High Court · (2008) 116 FLR 996 : (2008) 3 JCR 312
High Courts06 Feb 2008Allowed
Sudhanshu Bhushan Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 670
Bihar Finance Rules, 1981 — Rule 74
High Courts06 Feb 2008Dismissed
Kirloskar Oil Engines Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 688
High Courts05 Feb 2008Allowed
Surendra Nath Sharma Vs Rajendra Kumar Sharma and Others
Jharkhand High Court · (2008) 56 BLJR 1355
Constitution of India, 1950 — Article 227Hindu Succession (Amendment) Act, 2005 — Section 6
High Courts05 Feb 2008Dismissed
B.N. Khirwal Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 383
Constitution of India, 1950 — Article 226
High Courts05 Feb 2008
Shiv Prasad Sahu Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 64
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 414, 420, 467, 468
High Courts05 Feb 2008Allowed
Dr. Pramod Kumar Jha Vs Chancellor, Vinoba Bhave University and Others
Jharkhand High Court · (2008) 2 JCR 155a
High Courts05 Feb 2008Allowed
Smt. Jamuna Devi Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 417
High Courts05 Feb 2008Allowed
Pushpa Kumari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 170
High Courts05 Feb 2008Dismissed
Amriul Ansari Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 631
High Courts05 Feb 2008Dismissed
Apurba Kumar Choudhary and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 70
High Courts01 Feb 2008Allowed
Tirth Raj Himmat Singka and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 277
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 341, 379, 419, 420
High Courts01 Feb 2008
Pursotam Bhagat and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 707
High Courts01 Feb 2008Dismissed
Pandey Singh Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 700
Constitution of India, 1950 — Article 21
High Courts01 Feb 2008Dismissed
Union of India (UOI) Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 2 JCR 497
High Courts01 Feb 2008
Birsi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 318