High Courts13 Feb 2008
Shiv Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1367 : (2008) 2 JCR 129
Bihar/Jharkhand Pension Rules, 1950 — Rule 43
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 59 of 65
High Courts12 Feb 2008
Shiksha Niketan, S.E. Rly High School Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 527
High Courts12 Feb 2008
Md. Suleman Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 373
High Courts12 Feb 2008
Pradeep Kumar Dhawan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 592
High Courts12 Feb 2008Dismissed
Pappu Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 416
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Feb 2008
Rana Pratap Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 134
High Courts12 Feb 2008Allowed
Sambhoo Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 382
High Courts12 Feb 2008
Shiv Shankar Roy and Sitaram Vs The State of Jharkhand, Commissioner-cum-Secretary, Commercial Taxes, State of Jharkhand and The State of Bihar
Jharkhand High Court · (2008) 56 BLJR 2149 : (2008) 117 FLR 254 : (2008) 2 JCR 136
High Courts08 Feb 2008
Kamakhya Narayan Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 125
High Courts08 Feb 2008
Bal Krishna Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 137
High Courts08 Feb 2008
Rajendra Ram @ Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 128
High Courts07 Feb 2008Allowed
Sant Kumar Sahu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 654
Constitution of India, 1950 — Article 14
High Courts07 Feb 2008Dismissed
Gopi Nath Panda Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 524
High Courts07 Feb 2008Allowed
Binod Pathak Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 138
Motor Vehicles Act, 1988 — Section 186Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts07 Feb 2008
Dew Concrete Ties Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 372a
High Courts07 Feb 2008
Dr. Nand Kishore Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 372
High Courts07 Feb 2008Dismissed
Binod Kumar Sinha Vs B.C.C.L. and Others
Jharkhand High Court · (2008) 3 JCR 99
High Courts07 Feb 2008
Shifa Ul Ain Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 173
High Courts06 Feb 2008Dismissed
T. Dev Roy Karji Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 116 FLR 1122 : (2008) 3 JCR 77
High Courts06 Feb 2008
Sanjay Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 655