High Courts19 Feb 2008
Motilal Saw and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 692
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 57 of 65
High Courts19 Feb 2008Dismissed
Tata Steel Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 353
Bihar Finance Act, 1981 — Section 45, 46(4)
High Courts19 Feb 2008Dismissed
Mrs. Shashi Prabha Chopra and Miss. Monorama Samanta Vs Presiding Officer, Labour Court
Jharkhand High Court · (2008) 117 FLR 872 : (2008) 2 JCR 574
Constitution of India, 1950 — Article 226
High Courts19 Feb 2008
Smt. Sita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 702a
High Courts19 Feb 2008
Most. Gudaki Devi Vs The Oriental Insurance Company Ltd. and Others
Jharkhand High Court · (2009) ACJ 29 : (2008) 2 JCR 352
Motor Vehicles Act, 1988 — Section 173
High Courts19 Feb 2008
Prafulla Kumar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 652
Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Feb 2008Dismissed
Sunayna Devi Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 52
Hindu Marriage Act, 1955 — Section 13(b), 13(i)
High Courts19 Feb 2008Allowed
Prasanna Narayan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 12
High Courts19 Feb 2008Allowed
Anil Kumar Mishra Vs State Bank of India and Others
Jharkhand High Court · (2008) 2 JCR 680
High Courts18 Feb 2008
Minni Devi Vs Chairman, Bank of Baroda and Others
Jharkhand High Court · (2008) 2 JCR 576
High Courts18 Feb 2008
Abid Ali and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 360
High Courts18 Feb 2008Allowed
Autari Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 96
High Courts18 Feb 2008
Ranjeet Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 117 FLR 253 : (2008) 2 JCR 359
High Courts18 Feb 2008Dismissed
Tileshwar Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 358
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 307, 323, 34Water (Prevention and Control of Pollution) Act, 1974 — Section 4
High Courts18 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs Mina Devi and Others
Jharkhand High Court · (2008) 2 JCR 711
High Courts18 Feb 2008Dismissed
Kunj Bihari Sharma and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 500
High Courts18 Feb 2008
Ajit Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 220
High Courts15 Feb 2008Allowed
A.P. Arya Vs State of Jharkhand and Another
Jharkhand High Court · (2008) CriLJ 3350 : (2008) 2 JCR 41 : (2009) 5 RCR(Criminal) 75
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 425, 429Prevention of Cruelty to Animals Act, 1960 — Section 11, 36
High Courts15 Feb 2008Dismissed
Sunil Kumar Giri and Others Vs Ram Dulari Devi and Others
Jharkhand High Court · (2008) 2 JCR 68
High Courts15 Feb 2008Dismissed
Sudhansu Prasad Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 149
Constitution of India, 1950 — Article 226