High Courts26 Feb 2008Dismissed
Balgovind Pradhan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1491 : (2008) 2 JCR 676
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 55 of 65
High Courts26 Feb 2008Allowed
Rajesh Sharma Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 36
Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts26 Feb 2008Allowed
Anita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 549
High Courts26 Feb 2008Allowed
Bijay Kumar Ram Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 57
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 465
High Courts26 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Arpana Devi and Others
Jharkhand High Court · (2008) 56 BLJR 2146 : (2008) 2 JCR 21
High Courts26 Feb 2008Allowed
Samsudin Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1489 : (2008) 2 JCR 501
High Courts26 Feb 2008
Bali Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 673
High Courts26 Feb 2008Dismissed
Surendra Pal Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 677
High Courts25 Feb 2008
Manoj Kumar Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2150 : (2008) 2 JCR 669
High Courts25 Feb 2008
Shipendra Prasad Singh @ Shipend Singh Vs Smt. Bina Devi and Others
Jharkhand High Court · (2008) 2 JCR 679
High Courts22 Feb 2008
Lallan Das Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 39
High Courts22 Feb 2008
Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 74
High Courts22 Feb 2008
Darkhas Anjum Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 75
High Courts22 Feb 2008
Md. Muslim Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 35
High Courts22 Feb 2008
Mukesh R. Gupta and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 99
Criminal Procedure Code, 1973 (CrPC) — Section 305
High Courts22 Feb 2008Dismissed
Pareme Marandi @ Parmeshwar Marandi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2008) 2 JCR 4
Constitution of India, 1950 — Article 14Hindu Adoptions and Maintenance Act, 1956 — Section 11, 16
High Courts22 Feb 2008
Rasid No. 2 Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 34
High Courts21 Feb 2008
Ram Lochan Jha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 384
High Courts21 Feb 2008
Surya Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 383a
High Courts21 Feb 2008Dismissed
Rajesh Kumar Verma Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 DMC 273 : (2008) 2 JCR 44