High Courts21 Feb 2008
Bishnu Prasad Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 678
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 56 of 65
High Courts21 Feb 2008
Nirawati Kunwar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 689
High Courts21 Feb 2008
Kalikant Pathak and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 371
High Courts21 Feb 2008
Sadhu Sharan Pandey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 370
High Courts21 Feb 2008Dismissed
Jagdish Nath and Company Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 686
High Courts21 Feb 2008
Zeyaul Hoda Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 695
High Courts21 Feb 2008Dismissed
Parmanand Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 699
High Courts21 Feb 2008
Prayag Narayan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 685
High Courts21 Feb 2008
Krishna Bihari Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 684
High Courts21 Feb 2008
Ram Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 690
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409
High Courts20 Feb 2008Allowed
Tata-Yodogawa Ltd. and Tayo Workers Union and Another Vs State of Bihar and Others
Jharkhand High Court · (2008) 117 FLR 781 : (2008) 2 JCR 595
Employees State Insurance Act, 1948 — Section 87
High Courts20 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs Manorama Devi and Others
Jharkhand High Court · (2009) ACJ 401 : (2008) 2 JCR 414
High Courts20 Feb 2008Dismissed
Munshi Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 410
High Courts20 Feb 2008Allowed
Dilip Patwari Vs Smt. Malti Devi and Another
Jharkhand High Court · (2009) ACJ 1406 : (2008) 2 JCR 37
High Courts20 Feb 2008Dismissed
R.N. Mitra @ Ramendra Nath Mitra Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 39a
High Courts20 Feb 2008Allowed
State of Jharkhand Vs Swaminath Prasad
Jharkhand High Court · (2008) 2 JCR 59
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 7
High Courts20 Feb 2008Dismissed
Dr. Laxman Sahu Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 350
High Courts20 Feb 2008Dismissed
Anupam Kanti Das and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 10
High Courts20 Feb 2008
Gudri Bazar Shopkeeper's Association Vs State of Bihar and Others
Jharkhand High Court · (2008) 3 JCR 90
High Courts20 Feb 2008Dismissed
National Insurance Company Ltd. Vs Smt. Gayanti Devi and Others
Jharkhand High Court · (2008) 2 JCR 691