High Courts11 Jul 2008Allowed
Ganpat Tiwary Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2008) 3 JCR 589
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 34 of 65
High Courts11 Jul 2008Allowed
Ajit Kumar Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 650
High Courts11 Jul 2008Dismissed
Kamlakant Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 582
Constitution of India, 1950 — Article 14, 16
High Courts10 Jul 2008Allowed
Bokaro Steel Plant and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 10A, 18, 29
High Courts10 Jul 2008Dismissed
Kouleshwar Mahto Vs The Central Coal Fields Limited and Others
Jharkhand High Court · (2008) 118 FLR 1061 : (2008) 3 JCR 475
Constitution of India, 1950 — Article 14
High Courts10 Jul 2008Allowed
Ram Bachan Prasad Singh Vs Project Officer Chasnalla Colliery and Another
Jharkhand High Court · (2008) 3 JCR 709
High Courts09 Jul 2008
Jai Prakash Mahto @ Guddu Mahto Vs CCL and Others
Jharkhand High Court · (2009) 1 JCR 137
High Courts09 Jul 2008Allowed
Lachhu Munda Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 601
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 379, 394
High Courts09 Jul 2008
Jharkhand Small Industries Association and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2447 : (2008) 4 JCR 62
Constitution of India, 1950 — Article 14, 226
High Courts09 Jul 2008
Susan Das Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2008) 4 JCR 139
High Courts09 Jul 2008Dismissed
Md. Ilahi Buksh Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2008) 118 FLR 934 : (2008) 3 JCR 461
High Courts09 Jul 2008Allowed
Vicky Sao Vs The State of Jharkhand
Jharkhand High Court · (2008) 56 BLJR 2502 : (2008) 3 JCR 489
Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2006 — Section 7A, 7A(1)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 20(5), 22(5)
High Courts09 Jul 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Runiya Binha and Others
Jharkhand High Court · (2008) 3 JCR 456
High Courts08 Jul 2008Allowed
Chandra Mohan Bhandari Vs Sido Kanhu Murmu University and Others
Jharkhand High Court · (2009) 57 BLJR 321 : (2008) 4 JCR 525 : (2009) 5 SLR 266
Bihar Intermediate Education Council Act, 1992 — Section 41, 41(1), 41(2), 41(3), 44
High Courts08 Jul 2008Dismissed
Hindustan Lever Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 35 : (2008) 4 JCR 79
Industrial Disputes Act, 1947 — Section 19, 2
High Courts08 Jul 2008Allowed
Smt. Karuna Chatterjee and Prity Chokarborty Vs Rakesh Kumar and Others
Jharkhand High Court · (2008) 56 BLJR 2464 : (2008) 3 JCR 454
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Constitution of India, 1950 — Article 227
High Courts08 Jul 2008Allowed
Dr. (Mrs.) Vanmala Chaudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2461 : (2008) 4 JCR 76
High Courts08 Jul 2008
Aswani Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 459
Arms Act, 1959 — Section 12, 25, 26, 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 120B, 307, 326, 34, 387
High Courts08 Jul 2008
Sitaram Tanty Vs State of Bihar
Jharkhand High Court · (2008) 3 JCR 591
Penal Code, 1860 (IPC) — Section 307, 323
High Courts07 Jul 2008Allowed
Mithilesh Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 649
Constitution of India, 1950 — Article 14, 16